High Courts22 Jan 1998
Shri Kamal Kapoor Vs Shri N.K. Vij
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 79 : (1998) 119 PLR 111 : (1998) 1 RCR(Civil) 675
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 77 of 83
High Courts21 Jan 1998Allowed
Arjun Dev and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 634 : (1998) 3 RCR(Civil) 251
Haryana Municipal Act, 1973 — Section 246
High Courts21 Jan 1998Dismissed
Dalbara Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 420 : (1998) 118 PLR 753
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Jan 1998
Data Computer Services Vs Northern Digital Exchanges Ltd.
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 362 : (1998) 118 PLR 687 : (1998) 2 RCR(Civil) 326
Companies Act, 1956 — Section 10, 10(1), 237, 391, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 18(4), 19(3)
High Courts21 Jan 1998
State of Punjab Vs Kidar Nath
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 234 : (1998) 120 PLR 84
Industrial Disputes Act, 1947 — Section 2, 20
High Courts21 Jan 1998Dismissed
Mauji Ram and Another Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 529 : (1998) 2 RCR(Civil) 375
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27
High Courts21 Jan 1998
Canara Bank Vs Punjab Ceramics Ltd. (in Liquidation)
Punjab And Haryana At Chandigarh · (1999) 96 CompCas 262
Companies Act, 1956 — Section 446(1), 446(2)
High Courts21 Jan 1998
Fateh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 297 : (1998) 2 AICLR 10 : (1998) 2 RCR(Criminal) 1
High Courts21 Jan 1998
Swaran Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 36
High Courts21 Jan 1998
Hoffmann Andreas Vs Surinder Singh Chadha
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 146 : (1998) 2 RCR(Criminal) 70
High Courts21 Jan 1998
Kabul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 448 : (1998) 2 RCR(Criminal) 152
High Courts21 Jan 1998
H.S. Bedi Oil Carriers Vs United India Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 LLR 109 : (1998) 1 RCR(Civil) 583
High Courts21 Jan 1998
Jaswant Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 384
High Courts21 Jan 1998
Mukesh Kumar alias Toni Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 40
High Courts21 Jan 1998
Sukhdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 13 : (1998) 2 RCR(Criminal) 5
High Courts21 Jan 1998
Vikas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 855
High Courts21 Jan 1998
Industrial Finance Corporation of India and others Vs Rama Fibres Ltd. (In Liquidation) and others
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 80 : (1998) 118 PLR 520 : (1998) 2 RCR(Civil) 369
Companies Act, 1956 — Section 171, 446, 446(1), 529A
High Courts21 Jan 1998
Raj Kumar and Brother Vs Organic Chem Oils Ltd.
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 310 : (1998) 93 CompCas 386 : (1998) 119 PLR 54 : (1998) 3 RCR(Civil) 208
Companies Act, 1956 — Section 433, 434(1), 439, 446
High Courts21 Jan 1998Allowed
Ease Sanitation Private Ltd. Vs Bareilly Corporation Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 139 : (1998) 4 RCR(Civil) 353
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 171State Financial Corporations Act, 1951 — Section 29
High Courts21 Jan 1998Dismissed
State of Punjab Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 571
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1