High Courts27 Jan 1998Allowed
Smt. Santosh Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 76 of 83
High Courts27 Jan 1998Dismissed
State of Punjab Vs Shri Amar Singh, General Secretary, Punjab Roadways
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 25 : (1998) 119 PLR 498
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 226
High Courts27 Jan 1998
Gurdial Singh Vs Amritsar Improvement Trust
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 693 : (1998) 2 PLR 803 : (1998) 4 RCR(Civil) 61
High Courts23 Jan 1998Dismissed
Jaskaranjit Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 626 : (1998) 1 RCR(Civil) 647
Punjab Land Revenue Act, 1887 — Section 111 , 112, 113, 114, 115
High Courts23 Jan 1998Allowed
Smt. Nasib Kaur Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 713 : (1998) 2 RCR(Civil) 650
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts23 Jan 1998
Sardar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 231
High Courts23 Jan 1998
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 125 : (1998) 2 RCR(Criminal) 739
High Courts23 Jan 1998
Gaushala (Regd.), Mahendergarh Vs Sursati Devi
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 615 : (1998) 3 PLR 392 : (1998) 4 RCR(Civil) 83
High Courts23 Jan 1998
Dalip Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 622
High Courts23 Jan 1998
Hansa Gir Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 212
High Courts23 Jan 1998
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 462
High Courts23 Jan 1998
Commissioner of Income Tax Vs Victor Tools Corporation
Punjab And Haryana At Chandigarh · (1999) 237 ITR 640
Income Tax Act, 1961 — Section 256(2), 28, 35B, 35B(1), 80B
High Courts23 Jan 1998
Manjit Singh Dhillon Vs Union of India and others
Punjab And Haryana At Chandigarh · (1998) CriLJ 1837 : (1998) 2 ILR (P&H) 305 : (1998) 1 RCR(Criminal) 729
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 7Foreign Exchange Regulation Act, 1973 — Section 37, 9General Clauses Act, 1897 — Section 21
High Courts23 Jan 1998
Alam Deep Thakur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 133 : (1998) 2 RCR(Criminal) 143
High Courts23 Jan 1998Allowed
Kundan Lal Vs Lilu and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 637 : (1998) 1 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts22 Jan 1998
Administrator, Municipal Committee, Amloh Vs Presiding Officer, Labour Court, Patiala and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 14 : (1998) 119 PLR 573
Industrial Disputes Act, 1947 — Section 10(1), 2, 25
High Courts22 Jan 1998
Harnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 443
High Courts22 Jan 1998
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 521
High Courts22 Jan 1998
Varinder Nath Vs Jeewan Jyoti
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 154
High Courts22 Jan 1998
Siri Chand Vs Nahar Singh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 232