High Courts04 Dec 2023Disposed Of
Sanjeev Kumar Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0025
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 4 of 55
High Courts04 Dec 2023Disposed Of
Jagdeep Singh And Others Vs Punjab National Bank And Ors
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0024
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2023Disposed Of
Manish Dadwal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0023
Constitution Of India, 1950 — Article 226, 227
High Courts04 Dec 2023Disposed Of
Sukhwinder Singh Vs Bank Of Baroda And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0022
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2023Disposed Of
Sarup Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0005
Constitution Of India, 1950 — Article 226, 227
High Courts01 Dec 2023Disposed Of
Amarjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0003
Constitution Of India, 1950 — Article 226
High Courts30 Nov 2023Disposed Of
Ajay Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0057
Constitution Of India, 1950 — Article 226, 227
High Courts30 Nov 2023Allowed
Ankit Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0056
Constitution Of India, 1950 — Article 226
High Courts30 Nov 2023Disposed Of
Tanika Gupta Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0055
Constitution Of India, 1950 — Article 226
High Courts30 Nov 2023Disposed Of
Ranjeet Singh And Others Vs National Institute Of Technology And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0053
Constitution Of India, 1950 — Article 226, 227
High Courts29 Nov 2023Disposed Of
Chhinderpal Kaur And Anr Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0064
Constitution Of India, 1950 — Article 21, 226, 227
High Courts29 Nov 2023Dismissed
Om Parkash Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0061
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2023Disposed Of
Ram Lubhaya Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0059
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2023Disposed Of
Gauravdeep Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0058
Punjab Police Rules, 1934 — Rule 13.8
High Courts24 Nov 2023Dismissed
Raj Kumar Narang And Others Vs State of U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 120B, 420
High Courts23 Nov 2023Allowed
Surjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0051
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8(c), 15(c), 20, 21(c), 27AA, 28, 29, 37, 37(1)(b)(ii)
High Courts23 Nov 2023
Pria Kaur Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0050
Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts17 Nov 2023Allowed
Kulwinder Singh @ Bali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0046
Code Of Criminal Procedure, 1973 — Section 167(2), 439
High Courts17 Nov 2023Allowed
Manjinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0045
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 34, 201, 302
High Courts17 Nov 2023Allowed
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 167(2), 439