High Courts07 Nov 2023Disposed Of
NISA Education Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0003
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 6 of 55
High Courts07 Nov 2023Dismissed
Bismeet Singh Khurmi Vs Guru Angad Dev Veterinary And Animal Sciences University Through Its Vice Chancellor And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0002
Constitution Of India, 1950 — Article 226, 227
High Courts06 Nov 2023Allowed
Sangat Singh Gilzian Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0012
Prevention Of Corruption Act, 1988 — Section 7, 7A, 13(1)(A)(2), 17AIndian Penal Code, 1860 — Section 120B, 403, 405, 409, 415, 418, 420, 463, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts06 Nov 2023Dismissed
Rajbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0011
Constitution Of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Kabal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0010
Constitution Of India, 1950 — Article 226, 227
High Courts06 Nov 2023Dismissed
Sukhraj Singh And Others Vs Sub Divisional Magistrate-Cum-Presiding Officer Maintenance Tribunal And Another
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0009
Constitution Of India, 1950 — Article 226
High Courts03 Nov 2023Allowed
Ram Singh @ Ramdeep Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts03 Nov 2023Dismissed
Naina Plastics Inc. Khata Baddi Vs Union Territory Chandigarh And Another
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 174A, 482Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138
High Courts02 Nov 2023Dismissed
Sandeep Alias Gogi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Nov 2023Allowed
Shankar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 34, 148, 149, 323, 324, 325, 482, 506
High Courts02 Nov 2023Allowed
Jatinder Kumar @ Jindi (Jatinder Sidhu) Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts02 Nov 2023Disposed Of
Sheetal Modi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0020
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2023Allowed
Anil Bhalla Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0019
Indian Penal Code, 1860 — Section 406, 420
High Courts02 Nov 2023Allowed
Rajpal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 174A, 201, 302, 323, 506
High Courts02 Nov 2023Allowed
Kamalpreet Singh @ Giani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0017
Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 379B(2)
High Courts02 Nov 2023Dismissed
Karamjit Singh @ Karamjit Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0016
Indian Penal Code, 1860 — Section 34, 148, 149, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Nov 2023Disposed Of
Ajay And Anr Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0015
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2023Allowed
Bhupinder Vijay Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0014
Indian Penal Code, 1860 — Section 120B, 307, 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts02 Nov 2023Allowed
Jaspal Singh @ Jass And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 336, 506Arms Act, 1959 — Section 25, 27
High Courts02 Nov 2023Dismissed
Sandeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0001
Indian Penal Code, 1860 — Section 279, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 320, 482