High Courts18 Oct 2023Disposed Of
Razak Mohammad And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0031
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 8 of 55
High Courts17 Oct 2023Disposed Of
Pushpa @ Pushpa Mahandia Vs Saurabh Mahandia
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0041
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Guardians And Wards Act, 1890 — Section 25
High Courts17 Oct 2023Disposed Of
Aarti Vs Navreet Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0040
Hindu Marriage Act, 1955 — Section 9, 13
High Courts17 Oct 2023Disposed Of
Navita Rani Vs Sonu Sodhi
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0039
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Oct 2023Disposed Of
Priyanka Mahajan Vs Yuvraj Jaiswar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0038
Hindu Marriage Act, 1955 — Section 12, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Oct 2023Disposed Of
Mamta Vs Pardeep Khanna
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0037
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Oct 2023Disposed Of
Anu Verma Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0036
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts16 Oct 2023Disposed Of
Neha Rani Vs Gaurav Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0046
Hindu Marriage Act, 1955 — Section 13B, 13(1)(ia), 13(1)iii), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts16 Oct 2023Disposed Of
Niyati Kaushik Vs Amit Kaushik
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0045
Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 24Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts16 Oct 2023Disposed Of
Kajal Bisth Vs Abhishek Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0044
Hindu Marriage Act, 1955 — Section 13, 13B, 24Code Of Civil Procedure, 1908 — Section 24
High Courts16 Oct 2023Disposed Of
Mandeep Kaur Vs Ajay
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0043
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts16 Oct 2023Disposed Of
Varinder Kaur Vs Yadwinder Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0042
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Oct 2023Disposed Of
Jaspreet Kaur Vs Ram Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0053
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Oct 2023Allowed
Neha Vs Ajay Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0052
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Oct 2023Disposed Of
Balwinder Kaur Vs Gagandeep Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0051
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts13 Oct 2023Dismissed
Rishab Sharma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0050
Prevention Of Corruption Act, 1988 — Section 13(1), 13(2), 88Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts13 Oct 2023Disposed Of
M/S Mohit Construction Company Vs Dakshin Haryana Bijli Vitran Nigam And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0049
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts13 Oct 2023Disposed Of
Amrik Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0048
High Courts13 Oct 2023Dismissed
Chet Ram (Deceased) Through His Lrs Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0047
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 101ALand Acquisition Act, 1894 — Section 18, 31
High Courts12 Oct 2023Allowed
Anjali Vs Aakash
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0058
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125