High Courts31 Oct 2023Disposed Of
Satpal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0080
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 7 of 55
High Courts30 Oct 2023Allowed
Liaqat Ali @ Liaqu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0085
Indian Penal Code, 1860 — Section 34, 379, 506
High Courts30 Oct 2023Disposed Of
Gurnam Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0084
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 302
High Courts30 Oct 2023Disposed Of
Surinder Mohan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0083
High Courts30 Oct 2023Disposed Of
Dilbag Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0082
High Courts30 Oct 2023Disposed Of
Janta Welfare Society Charitable Trust, Barwala, District Hisar Through Its Chairman Anant Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0081
Haryana De-Addiction Centres Rules, 2010 — Rule 6(3)(xiii), 7Haryana De-Addiction (Amendment) Rules, 2018 — Rule 6(3), 6(3)(xiii)
High Courts20 Oct 2023Disposed Of
Richa Sharma Vs Janki Dass
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0025
Hindu Marriage Act, 1955 — Section 13, 24Guardians And Wards Act, 1890 — Section 7, 25Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Oct 2023Disposed Of
Meenakshi Bajaj Vs Ankur Bajaj
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0023
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Oct 2023Disposed Of
Ishu Patheja Vs Gopal Popli & Anr
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0022
Hindu Marriage Act, 1955 — Section 13, 24Guardians And Wards Act, 1890 — Section 7, 25Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Oct 2023Disposed Of
Aarti Devi Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0021
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Oct 2023Disposed Of
Rajwant Kaur Vs Angad Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0020
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts19 Oct 2023Disposed Of
Chimna Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0029
High Courts19 Oct 2023Dismissed
M/s Amarjit Singh & Company Vs Indian Oil Corporation Ltd
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0028
Arbitration And Conciliation Act, 1996 — Section 31(7), 31(7)(b), 34
High Courts19 Oct 2023Dismissed
M/S Brar Rice Mills Vs Punjab State Civil Supplies Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0027
High Courts19 Oct 2023Dismissed
M/S Jagdish Raj & Brothers Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0026
Arbitration Act, 1940 — Section 20Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts19 Oct 2023Allowed
Ex. Head Constable Balwinder Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0024
Constitution Of India, 1950 — Article 311, 311(2), 311(2)(b)Punjab Police Rules, 1934 — Rules 16.24Prevention Of Corruption Act, 1988 — Section 7, 13(2)
High Courts18 Oct 2023Disposed Of
Surjit Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0035
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts18 Oct 2023Disposed Of
Payal Vs Sumit Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0034
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Oct 2023Disposed Of
Aakriti Vs Gagan
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0033
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 323, 342, 498A, 506
High Courts18 Oct 2023Disposed Of
Ranjeet Kaur Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0032
Hindu Marriage Act, 1955 — Section 9