High Courts17 Nov 2023Allowed
Gurditsingh@Money Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 5 of 55
High Courts17 Nov 2023Disposed Of
Sumit Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0042
Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Nov 2023Allowed
Prince Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 323, 324, 379B(2), 380, 411, 452, 506
High Courts17 Nov 2023Allowed
Santosh Sahani Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts16 Nov 2023Disposed Of
BadalVidhudi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0049
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Nov 2023Disposed Of
SanjayShinde Vs Aashutoshinternational Pvt.Ltd
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0048
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 320(8)
High Courts16 Nov 2023Disposed Of
Wajid Ali @ Wazid Ali @ Raja Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0047
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts16 Nov 2023Disposed Of
Naveen Joshi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0041
Code Of Civil Procedure, 1908 — Section 151
High Courts16 Nov 2023Dismissed
Bhoop Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0040
Constitution Of India, 1950 — Article 226, 227Punjab Police Rules 1934— Rule 16.24
High Courts16 Nov 2023Disposed Of
Robin Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0035
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 147, 149, 380, 427, 448, 506
High Courts16 Nov 2023Disposed Of
Kaptan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0034
Indian Penal Code, 1860 — Section 147, 149, 380, 427, 448, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Nov 2023
Kuldeep Kumar @ Kuldeep Ram Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0037
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 379
High Courts15 Nov 2023Dismissed
Paramjeet Singh & Ors Vs State Of Punjab & Ors
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 308, 323, 341, 506
High Courts09 Nov 2023Disposed Of
Yogesh @ Yogesh Kapasia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 120B, 201, 206, 302Arms Act, 1959 — Section 25
High Courts09 Nov 2023Allowed
Jagdeep @ Bholu Vs State Of Haryana & Anr
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 506
High Courts09 Nov 2023Allowed
Lokendra Jhala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 341, 365, 392, 395
High Courts09 Nov 2023Disposed Of
Sukhjiwan Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0030
High Courts09 Nov 2023Allowed
Surjit Singh @ Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0029
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37
High Courts07 Nov 2023Disposed Of
Haryana Private School & Children Welfare Trust Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0006
Constitution Of India, 1950 — Article 226, 227
High Courts07 Nov 2023Disposed Of
Integrated Private School Welfare Society Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 11 P&H CK 0005
Constitution Of India, 1950 — Article 226, 227