High Courts02 Jan 2023Disposed Of
Rachana And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0012
Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 55 of 55
High Courts02 Jan 2023Disposed Of
Lalit Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0011
Constitution Of India, 1950 — Article 21, 226
High Courts02 Jan 2023Disposed Of
Ankit Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0010
Constitution Of India, 1950 — Article 21, 226
High Courts02 Jan 2023Disposed Of
Tabassum And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0009
Constitution Of India, 1950 — Article 21, 226
High Courts02 Jan 2023Disposed Of
Shalu Rani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0008
High Courts02 Jan 2023Disposed Of
Arshjot Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0007
High Courts02 Jan 2023Disposed Of
Susta And Another Vs UT Chandigarh And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0006
Constitution Of India, 1950 — Article 21, 226
High Courts02 Jan 2023Disposed Of
Shalu And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0005
Constitution Of India, 1950 — Article 21, 226
High Courts01 Jan 2023
Surya Parkash Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0018
Constitution Of India, 1950 — Article 226, 227
High Courts01 Jan 2023Disposed Of
Amarjit Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0017
Constitution Of India, 1950 — Article 226