High Courts16 Jan 2023Allowed
Simarjit Singh Bains Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0059
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 53 of 55
High Courts16 Jan 2023Allowed
Kinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27
High Courts16 Jan 2023Disposed Of
Amit Seth Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts16 Jan 2023Allowed
Rajesh Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0056
Constitution Of India, 1950 — Article 21
High Courts16 Jan 2023Allowed
Baljinder Kaur & Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
High Courts16 Jan 2023Disposed Of
Rajjak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0053
Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a)(i), 12(3)(a)(ii)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 364
High Courts13 Jan 2023Allowed
Shanti Devi (Since Deceased) Through Her Lrs Vs Ram Kumar And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0046
High Courts13 Jan 2023Disposed Of
Sat Pal Vs Rohtash And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0045
High Courts13 Jan 2023Allowed
Gurpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0044
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts13 Jan 2023Allowed
Raj Kumar And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0043
Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2023Allowed
Pawan Kumar And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0042
Prevention Of Corruption Act, 1988 — Section 7, 8, 12, 13(2)Indian Penal Code, 1860 — Section 120B, 148, 149, 323, 341, 409, 420, 452, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2023Allowed
Sagar Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0040
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164
High Courts13 Jan 2023Disposed Of
Zakaria Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0039
High Courts13 Jan 2023Allowed
Shivani Jaiswal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0038
Constitution Of India, 1950 — Article 21
High Courts12 Jan 2023Disposed Of
Sumitra Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0041
High Courts12 Jan 2023Disposed Of
Neha And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0037
High Courts11 Jan 2023Dismissed
Swaran Kaur Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0028
High Courts11 Jan 2023Disposed Of
Varinderjit Singh Vs Jasbir Singh And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0027
High Courts11 Jan 2023Dismissed
Harinder Kumar Vs Kashmira Singh
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0026
Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jan 2023Disposed Of
Prerna Vs Bijender
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0030
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24