High Courts25 Jan 2023Allowed

Simarjit Singh Bains Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0104

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 437A, 438(2), 439, 446, 482Indian Penal Code, 1860 — Section 120B, 376
High Courts24 Jan 2023Dismissed

Gagandeep Goyal And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0088

Prevention Of Corruption Act, 1988 — Section 7, 7A, 8, 12, 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Information Technology Act, 2000 — Section 65, 66, 66C, 66D
High Courts24 Jan 2023Allowed

Ranjit Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0087

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13Code Of Criminal Procedure, 1973 — Section 438(2)