High Courts01 Feb 2023Allowed
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0014
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 50 of 55
High Courts01 Feb 2023Partly Allowed
Surjeet Kour @ Sweety Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0013
High Courts01 Feb 2023Dismissed
Atul Sandal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0011
Code Of Criminal Procedure, 1973 — Section 362, 439, 482Indian Penal Code, 1860 — Section 148, 149
High Courts30 Jan 2023Dismissed
Sanjay Kapoor Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0118
Prevention Of Corruption Act, 1988 — Section 7, 7-A, 13(1)BIndian Penal Code, 1860 — Section 120B, 384, 467, 468, 471
High Courts30 Jan 2023
Rakesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0117
Indian Penal Code, 1860 — Section 120B, 174A, 213, 216A, 229A, 302, 307, 390, 391, 392, 394, 395, 396Arms Act, 1959 — Section 25Haryana Good Conduct Prisoner Act, 2022 — Section 8, 9
High Courts30 Jan 2023Disposed Of
Romati Devi Gharti Alias Amreen Saifi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0116
High Courts30 Jan 2023Allowed
Ranbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0115
Prevention of Corruption Act, 1988 — Section 13(1)(A), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts30 Jan 2023Dismissed
Rakhwinder Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0114
Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts30 Jan 2023Allowed
Amit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0112
Passports Act, 1967 — Section 12Indian Penal Code, 1860 — Section 120B, 166, 201, 218, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 7A, 8, 13
High Courts30 Jan 2023Allowed
Amit @ Mitta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0111
Indian Penal Code, 1860 — Section 120B, 166, 201, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 7A, 8, 13
High Courts30 Jan 2023Dismissed
Parveen Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0110
Prevention Of Corruption Act, 1988 — Section 7, 7A, 13(1)(b), 13(2)Indian Penal Code, 1860 — Section 120B, 201Code Of Criminal Procedure, 1973 — Section 164
High Courts30 Jan 2023Allowed
Harmeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0109
Indian Penal Code, 1860 — Section 120B, 406, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13
High Courts27 Jan 2023Disposed Of
Seeran Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0101
High Courts27 Jan 2023
Naresh @ Nehru Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0100
Indian Penal Code, 1860 — Section 34, 323, 363, 366A, 376, 376D, 399, 402Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts27 Jan 2023Disposed Of
Harmanjot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0099
High Courts27 Jan 2023Disposed Of
Vikram And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0098
High Courts27 Jan 2023Allowed
Surinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0096
Indian Penal Code, 1860 — Section 384, 385Prevention Of Corruption Act, 1988 — Section 7, 7A
High Courts25 Jan 2023Allowed
Gagandeep Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0108
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 379BArms Act, 1959 — Section 25, 27
High Courts25 Jan 2023Allowed
Yogesh Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0107
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 147, 149, 307, 320, 324
High Courts25 Jan 2023Allowed
Jaspal Alias Jaspal Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0106
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 452