High Courts13 Feb 2023Disposed Of
Sona Devi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 48 of 55
High Courts10 Feb 2023Allowed
Sakattar Singh @ Sakatar Singh @ Ballu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0016
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(C), 13(1)(D)
High Courts09 Feb 2023Disposed Of
Mangat Ram Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 160
High Courts09 Feb 2023Allowed
Bhinder Singh @ Raj Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0047
Prevention Of Corruption Act, 1988 — Section 7, 7A, 8Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Feb 2023Disposed Of
Anushka Gupta And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0046
High Courts09 Feb 2023Dismissed
Mandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0045
Code Of Criminal Procedure, 1973 — Section 227
High Courts09 Feb 2023Allowed
Sikandar Masih @ Shera & Another Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0044
Constitution Of India, 1950 — Article 141, 142Code Of Criminal Procedure, 1973 — Section 20, 173, 320, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 326, 452, 506
High Courts09 Feb 2023Allowed
Pranav Thakur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0043
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 149, 160, 320, 506
High Courts08 Feb 2023Allowed
Satish Jha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0026
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(a)(2)
High Courts08 Feb 2023Disposed Of
Sukhdev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0025
High Courts08 Feb 2023
Tikka Yashvir Chand And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0024
Indian Penal Code, 1860 — Section 384, 385Prevention Of Corruption Act, 1988 — Section 7, 7ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Feb 2023Disposed Of
Mehak And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0023
High Courts08 Feb 2023Allowed
Hardyal Singh @ Paramjeet Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0022
Indian Penal Code, 1860 — Section 120B, 167, 420, 421, 466, 467, 471Prevention Of Corruption Act, 1988 — Section 7, 8, 13(2)Passports Act, 1967 — Section 12
High Courts08 Feb 2023Allowed
Ajay Singh @ Nilma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0021
Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27, 30
High Courts08 Feb 2023Disposed Of
Ajay Singh Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0020
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 506Arms Act, 1959 — Section 25
High Courts07 Feb 2023Allowed
Sarabjit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0042
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 420
High Courts07 Feb 2023Disposed Of
Sheela Devi Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0041
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts07 Feb 2023Allowed
Jasbir Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0039
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 420
High Courts07 Feb 2023Allowed
Gurcharan Singh @ Channa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0037
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37
High Courts07 Feb 2023Allowed
Labhu @ Surjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37