High Courts17 Feb 2023Disposed Of
Vinod Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0118
Code Of Criminal Procedure, 1973 — Section 362, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 47 of 55
High Courts17 Feb 2023Allowed
Kanwaljeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0116
Constitution Of India, 1950 — Article 21
High Courts17 Feb 2023Allowed
Jaswant Singh Alias Sonu & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0115
Code Of Criminal Procedure, 1973 — Section 362, 482
High Courts16 Feb 2023Allowed
Mangh Singh @ Mangat Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0065
Indian Penal Code, 1860 — Section 34, 302
High Courts16 Feb 2023Disposed Of
Jaswinder Singh @ Prince Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0064
High Courts16 Feb 2023Allowed
Abhishek Jain @ Lucky Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts16 Feb 2023Disposed Of
Kuldeep Kaur & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0062
High Courts16 Feb 2023Disposed Of
Dilraj Kaur Bassi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0061
High Courts16 Feb 2023Disposed Of
Amritpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0060
Indian Penal Code, 1860 — Section 120B, 420, 406, 409, 467, 468, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts15 Feb 2023Disposed Of
Shreya Kundra And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0067
High Courts15 Feb 2023Disposed Of
Aeina And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0059
High Courts15 Feb 2023Disposed Of
Neha And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0058
High Courts15 Feb 2023Disposed Of
Vishakha Verma And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0057
High Courts14 Feb 2023Allowed
Narender And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0056
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Feb 2023Disposed Of
Neetu And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0055
High Courts14 Feb 2023Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0054
High Courts14 Feb 2023Disposed Of
Lakhwinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0053
High Courts14 Feb 2023Disposed Of
Kuldeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0052
High Courts14 Feb 2023Allowed
Rupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0051
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 506
High Courts13 Feb 2023Disposed Of
Saroj Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2023) 02 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 128