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Punjab And Haryana At Chandigarh judgments, 2023

1,090 judgments · page 52 of 55

High Courts20 Jan 2023Allowed

Inderjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0077

Prevention Of Corruption Act, 1988 — Section 7, 7A, 8, 12, 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471,Information Technology Act, 2000 — Section 65, 66, 66C, 66D
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High Courts20 Jan 2023Allowed

Shivani Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0076

Prevention Of Corruption Act, 1988 — Section 7, 7A, 12, 13, 13(1)(b), 13(2), 17AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Registration Act, 1908 — Section 81
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High Courts17 Jan 2023Allowed

Raman Chaudhary Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0064

Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Passport Act, 1976 — Section 12Prevention Of Corruption Act, 1988 — Section 7
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High Courts17 Jan 2023Disposed Of

Danveer Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2023) 01 P&H CK 0062

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Haryana Good Conduct Prisoners (Temporary Release) Act, 2022 — Section 3, 6(3)(1)
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