High Courts12 Oct 2023Allowed
Kanta Vs Pardeep
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0057
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 9 of 55
High Courts12 Oct 2023Allowed
Sujata Vs Amit
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0056
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts12 Oct 2023Allowed
Priya Bhagat Vs Mandeep Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0055
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts12 Oct 2023Disposed Of
Suman Vs Satender
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0054
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Oct 2023Allowed
Rozy Vs Lalit Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0059
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Oct 2023Disposed Of
Archana Vs Mohit
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0064
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts10 Oct 2023Disposed Of
Dimple Jain Vs Saurav Jain
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0063
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Oct 2023Allowed
Sandeep Kumar And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0062
Arbitration And Conciliation Act, 1996 — Section 34
High Courts10 Oct 2023Disposed Of
Sushma Sharma Vs Vikas
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0061
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Oct 2023Disposed Of
Garima Hooda Vs Dushyant Mahey
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0060
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Oct 2023Disposed Of
Ankita Vs Naresh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0070
Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
High Courts09 Oct 2023Disposed Of
Charanjit Kaur Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0069
Hindu Marriage Act, 1955 — Section 9, 13
High Courts09 Oct 2023Disposed Of
Harpreet Kaur Vs Mohabat Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0068
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts09 Oct 2023Disposed Of
Jyoti Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0019
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 406, 498A, 506, 509
High Courts09 Oct 2023Disposed Of
Suman Vs Sandeep Siwach
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0018
Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Oct 2023Disposed Of
Satinder Kaur Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0015
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24
High Courts06 Oct 2023Disposed Of
Sarabjeet Kaur Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0012
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Oct 2023Disposed Of
Poonam Sharma Vs Gaurav Aggarwal
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0011
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Oct 2023Disposed Of
Kriti Madan @ Kriti Madaan Vs Ankit
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0010
Hindu Marriage Act, 1955 — Section 9, 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Oct 2023Disposed Of
Preeti Masih Vs Junes Masih
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0009
Divorce Act, 1869 — Section 32Indian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 4