High Courts29 Sept 2023Disposed Of
Anju And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0108
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 11 of 55
High Courts29 Sept 2023Disposed Of
Ranbir @ Ranbir Singh @ Billu Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0107
High Courts29 Sept 2023Disposed Of
Satnam Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0106
Constitution Of India, 1950 — Article 226
High Courts29 Sept 2023Allowed
Amarjeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Punjab Travel Professional (Regulation) Act, 2014 — Section 13
High Courts29 Sept 2023Allowed
Salma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306
High Courts29 Sept 2023Dismissed
Roopdeep Kaur Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0097
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts29 Sept 2023Allowed
Sukhjinder Kaur Vs Pushpinder Singh
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0095
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts29 Sept 2023Disposed Of
Kiran Yadav Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0094
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts29 Sept 2023Allowed
Anita Devi Vs Rishi Pal
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0093
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts28 Sept 2023Allowed
Sonam Khurana Vs Manpreet Singh
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0092
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts28 Sept 2023Allowed
Simran Vs Gobind Behal
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0091
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts27 Sept 2023Disposed Of
Aarti Kumari And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0103
High Courts27 Sept 2023Disposed Of
Divya And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0102
High Courts27 Sept 2023Disposed Of
Puspa And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0101
High Courts27 Sept 2023Disposed Of
Sapna Rani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0100
High Courts27 Sept 2023Disposed Of
Rachna Vs Virender Singh
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0099
Hindu Marriage Act, 1955 — Section 9, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts27 Sept 2023Disposed Of
Shivani Handa Vs Raghav Handa
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0098
Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 406, 498A
High Courts27 Sept 2023Disposed Of
Kavita And Another Vs State Of Ut Chandigarh And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0090
High Courts26 Sept 2023Disposed Of
Sourav And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0114
High Courts26 Sept 2023Disposed Of
Priyanka And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0113