High Courts06 Oct 2023Disposed Of
Sapna Rani Vs Naseeb Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0008
Hindu Marriage Act, 1955 — Section 9, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 10 of 55
High Courts05 Oct 2023Disposed Of
Geetanjali Vs Amit Singh
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0014
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Oct 2023Allowed
Parmila Vs Ram
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0013
Hindu Marriage Act, 1955 — Section 13(1)(1a)(1b), 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Oct 2023Disposed Of
Sohan Lal Vs Indus Tower Limited
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0078
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts04 Oct 2023Disposed Of
Iqbal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0077
High Courts04 Oct 2023Disposed Of
ASI Maninder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0076
High Courts04 Oct 2023Disposed Of
Jatinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0075
High Courts04 Oct 2023Disposed Of
Simranpreet Vs Sudesh Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0074
Hindu Marriage Act, 1955 — Section 13, 24Indian Penal Code, 1860 — Section 34, 323, 373, 498A, 511Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Oct 2023Disposed Of
Annu Singh @ Anshika Vs Sanjay
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0073
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Oct 2023Disposed Of
Rachana Devi Vs Varinder Pal
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0072
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Oct 2023Disposed Of
Anjali Vs Sunil
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0071
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Oct 2023Allowed
Savita Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0007
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Oct 2023Allowed
Shivani Jaiswal Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0006
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts03 Oct 2023Disposed Of
Ravina Rohilla Vs Vivek Rohilla
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0005
Hindu Marriage Act, 1955 — Section 13, 24Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Oct 2023Allowed
Sangeeta Vs Sandeep Mann
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0004
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 24
High Courts03 Oct 2023Allowed
Chisty Vs Salil Kataria
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0003
Hindu Marriage Act, 1955 — Section 13(1)Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts03 Oct 2023Allowed
Usha Vs Chanchal Masih And Others
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 127Hindu Marriage Act, 1955 — Section 10Code Of Civil Procedure, 1908 — Section 24
High Courts03 Oct 2023Disposed Of
Monika Vs Rajneesh @ Banti
Punjab And Haryana At Chandigarh · (2023) 10 P&H CK 0001
Hindu Marriage Act, 1955 — Section 9, 13Code Of Criminal Procedure, 1973 — Section 125Guardians And Wards Act, 1890 — Section 12
High Courts29 Sept 2023Allowed
Sharmila And Anr Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420, 506
High Courts29 Sept 2023Disposed Of
Kirti And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 09 P&H CK 0109