High Courts06 Jan 1997
Joginder Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 247
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 84 of 85
High Courts06 Jan 1997
H.K. Sanghi & Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 ICC 562 : (1997) 1 PLJ 329 : (1997) 3 RCR(Civil) 87
High Courts06 Jan 1997Dismissed
Kamlesh Vs Sewa
Punjab And Haryana At Chandigarh · (1998) 2 DMC 216
Hindu Marriage Act, 1955 — Section 13(1)
High Courts06 Jan 1997
M.K. Kohli Vs Alfadeal Chemicals and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 81
Industrial Disputes Act, 1947 — Section 2Punjab Shops and Commercial Establishments Act, 1958 — Section 2(4), 22
High Courts06 Jan 1997Allowed
Oswal Spinning and Weaving Mills Limited and Another Vs Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 84
Punjab General Sales Tax Act, 1948 — Section 12(6)
High Courts06 Jan 1997
Kewal Krishan Sharma and Others Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1997) ACJ 658 : (1997) 115 PLR 774
Motor Vehicles Act, 1939 — Section 110A, 111A
High Courts05 Jan 1997
Kuldip Singh Vs Sandeep Kaur
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 585
High Courts03 Jan 1997
Mool Chand and Others Vs Commissioner Ambala Division and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 689 : (1997) 3 RCR(Civil) 675
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
High Courts03 Jan 1997Dismissed
Kulwinder Kaur Vs Hari Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 205 : (1997) 3 RCR(Civil) 223
Hindu Marriage Act, 1955 — Section 13
High Courts03 Jan 1997Dismissed
Mohinder Singh Vs State (Chandigarh Administration)
Punjab And Haryana At Chandigarh · (1997) 115 PLR 623 : (1997) 2 RCR(Criminal) 168
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts03 Jan 1997
Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 166
High Courts03 Jan 1997
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 228
High Courts03 Jan 1997
M/s. Pritam Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 194 : (1997) 2 ILR (P&H) 107 : (1997) 116 PLR 564 : (1997) 1 RCR(Civil) 743
Constitution of India, 1950 — Article 14, 226, 227, 299
High Courts03 Jan 1997
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 196
High Courts03 Jan 1997
Nath Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 615
High Courts03 Jan 1997Dismissed
Bal Krishan Vs Krishan Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 650 : (1997) 1 RCR(Rent) 426
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts03 Jan 1997Dismissed
State of Punjab Vs Labh Singh C/o Trade Union Council and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 135
Industrial Disputes Act, 1947 — Section 25G, 2OO
High Courts03 Jan 1997
Northern Minerals Ltd. and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 722
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(4)
High Courts03 Jan 1997Allowed
Crystal Electrical Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 417 : (1997) 116 PLR 140
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Jan 1997
Jasbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)