COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1997

1,683 judgments · page 85 of 85

High Courts02 Jan 1997Dismissed

Haryana State and Another Vs Babu Singh

Punjab And Haryana At Chandigarh · (1997) 117 PLR 158 : (1997) 4 RCR(Civil) 84 : (1997) 2 RCR(Civil) 618

Limitation Act, 1963 — Article 47

High Courts02 Jan 1997

Punjab And Haryana At Chandigarh · (1997) 2 AICLR 408 : (1997) 2 RCR(Criminal) 26

High Courts02 Jan 1997

Punjab And Haryana At Chandigarh · (1997) 2 ICC 502 : (1997) 2 RCR(Civil) 667