High Courts08 Jan 1997Dismissed
Smt. Bhagwani Devi Vs Notified Area Committee
Punjab And Haryana At Chandigarh · (1997) 115 PLR 725 : (1997) 2 RCR(Civil) 699
Haryana Municipal Act, 1973 — Section 2(2)(23)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 83 of 85
High Courts08 Jan 1997
Surinder Singh and Others Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 833 : (1997) 2 RCR(Civil) 63
High Courts08 Jan 1997
Bhagwan Vs Central Bureau of Investigations, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 01 P&H CK 0130
High Courts08 Jan 1997
M.S.Nagra Vs State of Punjab through the Secretary, Department of Home, Civil Secretariat, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 725 : (1997) 2 RCR(Criminal) 563
High Courts08 Jan 1997
Satpal alias Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 119
High Courts08 Jan 1997
Gram Panchayat Vs Singh Ram and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 577 : (1998) 119 PLR 695 : (1998) 2 RCR(Civil) 427
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Jan 1997
Jatinder Kumar and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 190 : (1997) 3 RCR(Civil) 158
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Jan 1997Allowed
Gurdeep Singh Vs Daljit Kaur
Punjab And Haryana At Chandigarh · (1999) 1 DMC 81 : (1997) 2 RCR(Civil) 678
Hindu Marriage Act, 1955 — Section 25
High Courts07 Jan 1997Allowed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 DMC 274 : (1997) 2 RCR(Criminal) 652
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts07 Jan 1997
Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 400
High Courts07 Jan 1997
Mangal Ram Vs Krishan Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 728
High Courts07 Jan 1997Dismissed
Deepak Kumar and Others Vs Jai Narain and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 154 : (1997) 2 RCR(Rent) 399
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts07 Jan 1997Dismissed
Ram Chand Malik Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 157 : (1998) 118 PLR 48 : (1998) 1 RCR(Civil) 742 : (1998) 1 RCR(Civil) 515
Motor Vehicles Act, 1939 — Section 95
High Courts07 Jan 1997
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2827 : (1997) 1 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 4, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 37, 50, 55
High Courts06 Jan 1997Dismissed
Divisional Forest Officer, Social Forestry Project Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 2 LLJ 1183 : (1997) 116 PLR 537
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts06 Jan 1997Allowed
The Faridabad Complex Administration Vs The Presiding Officers, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 147
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Jan 1997Dismissed
Smt. Shakti Devi and Others Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 78 : (1997) 2 RCR(Civil) 289 : (1997) 2 RCR(Civil) 712
Constitution of India, 1950 — Article 226Punjab Land Reforms Act, 1972 — Section 3(5)
High Courts06 Jan 1997
Shiv Lal Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 185
High Courts06 Jan 1997
Gurbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 116 : (1997) 2 RCR(Criminal) 215
High Courts06 Jan 1997
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 89 : (1996) 3 PLR 446 : (1997) 2 RCR(Criminal) 220