High Courts13 Jan 1997Allowed
Sat Pal Vs Subash Chander Jindal etc.
Punjab And Haryana At Chandigarh · (1998) ACJ 1280 : (1997) 116 PLR 544
Workmens Compensation Act, 1923 — Section 3(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 82 of 85
High Courts13 Jan 1997Allowed
Punjab Wakf Board Vs Punjab State
Punjab And Haryana At Chandigarh · (1997) 117 PLR 155 : (1997) 4 RCR(Civil) 83
Waqf Act, 1954 — Section 5, 6
High Courts13 Jan 1997
Commissioner of Income Tax Vs Vardhman Spinning
Punjab And Haryana At Chandigarh · (1997) 139 CTR 322 : (1997) 226 ITR 296
Income Tax Act, 1961 — Section 154, 254, 254(1), 254(2), 80J
High Courts13 Jan 1997
Ramesh Sehgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 476 : (1997) 2 Crimes 566 : (1997) 2 RCR(Criminal) 78
High Courts13 Jan 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 117
High Courts13 Jan 1997
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 231
High Courts10 Jan 1997
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 353 : (1997) 3 RCR(Civil) 506
High Courts10 Jan 1997
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2872
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Jan 1997Dismissed
Khalsa Pulp and Paper Industries (P.) Ltd. Vs Cellulosix Ltd.
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 144
Companies Act, 1956 — Section 433
High Courts10 Jan 1997
Kishan Chand Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1998) 234 ITR 808 : (1997) 116 PLR 87
Income Tax Act, 1961 — Section 72
High Courts10 Jan 1997
Ramji Lal Vs Ram Chander, Ex-Sarpanch
Punjab And Haryana At Chandigarh · (1997) CrLJ 4383 : (1997) 1 RCR(Criminal) 803
High Courts10 Jan 1997
Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 108 : (1997) 2 RCR(Criminal) 429
High Courts10 Jan 1997Dismissed
Gurdial Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 215 : (1997) 3 RCR(Civil) 40
East Punjab Utilization of Lands Act, 1949 — Section 7
High Courts10 Jan 1997Allowed
Lilly Hire Purchase Pvt. Ltd. Vs Darshan Lal
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 167 : (1997) 3 CivCC 479 : (1997) 89 CompCas 663 : (1997) 1 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jan 1997Dismissed
Rameshwar and Others Vs Ram Gopal and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 593 : (1997) 2 RCR(Civil) 564
Transfer of Property Act, 1882 — Section 53A
High Courts10 Jan 1997Dismissed
Kabul Singh and Others Vs Punjab Urban Planning and Development Authority
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 113 : (1997) 115 PLR 713 : (1997) 2 RCR(Civil) 498
Punjab Regional and Town Planning and Development Act, 1995 — Section 148, 149
High Courts09 Jan 1997Allowed
State of Punjab and Another Vs Nazar Singh and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 38 : (1997) 116 PLR 142
Industrial Disputes Act, 1947 — Section 11, 11A
High Courts09 Jan 1997
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 596
High Courts09 Jan 1997Dismissed
Additional Deputy Commissioner and Another Vs Krishan Gopal Kataria and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 175 : (1997) 3 RCR(Civil) 49
Constitution of India, 1950 — Article 13Registration Act, 1908 — Section 21, 23, 28, 32, 35
High Courts08 Jan 1997Dismissed
Lakh Singh and Others Vs Jai Singh
Punjab And Haryana At Chandigarh · (1997) CriLJ 2958 : (1997) 2 RCR(Criminal) 21
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 302, 323, 341, 342, 343