High Courts16 Jan 1997

Krishan Lal Vs Ram Piari

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 36 : (1997) 1 DMC 521 : (1997) 1 RCR(Criminal) 780

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts16 Jan 1997Allowed

Pritam Singh Vs Satish Chander

Punjab And Haryana At Chandigarh · (1997) 115 PLR 754 : (1997) 1 RCR(Rent) 437

Civil Procedure Code, 1908 (CPC) — Section 14East Punjab Urban Rent Restriction Act, 1949 — Section 13, 14, 18