COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1997

1,683 judgments · page 79 of 85

High Courts21 Jan 1997Dismissed

Sadhu Ram Vs Bishana Ram and Another

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 557 : (1997) 117 PLR 161 : (1997) 2 RCR(Civil) 622

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 7 Rule 11, 115Limitation Act, 1963 — Section 14, 5

High Courts21 Jan 1997

Smt. Ramana Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1999) 235 ITR 197

Income Tax Act, 1961 — Section 281 , 281(1)Income Tax Rules, 1962 — Rule 2, 68B

High Courts21 Jan 1997Dismissed

Darshan Singh Vs Santokh Singh and Others

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 275 : (1997) 116 PLR 158 : (1997) 2 RCR(Civil) 577

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100

High Courts21 Jan 1997

Major Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 8

High Courts21 Jan 1997

Hawa Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 213 : (1997) 2 RCR(Criminal) 489

High Courts21 Jan 1997

Balwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 458

High Courts21 Jan 1997

Dharm Pal Vs Walaiti Lal

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 379

High Courts21 Jan 1997

Makhan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 151 : (1997) 2 RCR(Criminal) 328

High Courts21 Jan 1997

Bhupinder Kaur Vs State of Punjab through Home Secretary, Punjab

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 34 : (1997) 2 RCR(Criminal) 244

High Courts21 Jan 1997

Ashok Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 216

High Courts21 Jan 1997

Controller of Estate Duty Vs Gurbachan Singh

Punjab And Haryana At Chandigarh · (1998) 146 CTR 277 : (1999) 235 ITR 62

Estate Duty Act, 1953 — Section 59, 60(1), 64(1), 64(3), 73A

High Courts21 Jan 1997

Basant Tubewell Store and Others Vs V.P. Garg, ITO and Another

Punjab And Haryana At Chandigarh · (1999) 235 ITR 100 : (1997) 2 RCR(Criminal) 383

Income Tax Act, 1961 — Section 271(1), 276C, 278

High Courts21 Jan 1997Dismissed

Dana Singh Vs Sinder Pal

Punjab And Haryana At Chandigarh · (1998) 1 DMC 582 : (1997) 2 RCR(Civil) 677

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9

High Courts21 Jan 1997

Amarjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 3297 : (1997) 2 RCR(Criminal) 140

Constitution of India, 1950 — Article 14, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 161, 174Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34

High Courts21 Jan 1997Allowed

Vinod Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 2893 : (1997) 1 RCR(Criminal) 617

Penal Code, 1860 (IPC) — Section 300, 302, 303, 304

High Courts21 Jan 1997Dismissed

Labh Singh Vs Gurmeet Kaur

Punjab And Haryana At Chandigarh · (1997) 3 CivCC 523 : (1997) 2 RCR(Criminal) 788

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

High Courts20 Jan 1997Allowed

Life Insurance Corporation of India Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 795

Punjab Municipal Act, 1911 — Section 84

High Courts20 Jan 1997

Smt. Kiran Kumari Yadav, CPI 185554 MTD and Another Vs Shri Jagdeep Singh (Deceased) and Others

Punjab And Haryana At Chandigarh · (1999) ACJ 488 : (1997) 117 PLR 327 : (1997) 3 RCR(Civil) 579

Motor Vehicles Act, 1939 — Section 110A

High Courts20 Jan 1997Dismissed

Chhabil Dass Vs Smt. Saroj Garg and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 213 : (1997) 1 RCR(Rent) 635

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)

High Courts20 Jan 1997

State of Punjab Vs Bedi Bajri Co.

Punjab And Haryana At Chandigarh · (1997) 4 LLR 182 : (1997) 1 PLJ 282 : (1997) 3 RCR(Civil) 327