High Courts24 Jan 1997
Jage Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 510
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 78 of 85
High Courts24 Jan 1997
Sukhwinder Singh @Dulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 87
High Courts24 Jan 1997
Commissioner of Income Tax Vs Sonepat Co-operative Marketing Society Ltd.
Punjab And Haryana At Chandigarh · (1999) 235 ITR 475
Income Tax Act, 1961 — Section 256, 80P, 80P(2)
High Courts23 Jan 1997
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 697
High Courts23 Jan 1997
Surinder Kumar @ Chhinda Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 413
High Courts22 Jan 1997
CONTROLLER OF ESTATE DUTY Vs SMT. KARNA KHANNA.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 298 : (1999) 102 TAXMAN 142
Estate Duty Act, 1953 — Section 64
High Courts22 Jan 1997Dismissed
Manmohan Lal Gupta, Advocate Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 311 : (1997) 115 PLR 830 : (1997) 2 RCR(Civil) 133 : (1997) 2 RCR(Civil) 516
Land Acquisition Act, 1894 — Section 6(1)
High Courts22 Jan 1997Allowed
Chinto @ Harbans Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 2 DMC 24
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jan 1997
Controller of Estate Duty Vs Smt. Sita Devi
Punjab And Haryana At Chandigarh · (1999) 235 ITR 314
Estate Duty Act, 1953 — Section 64
High Courts22 Jan 1997
Controller of Estate Duty Vs Smt. Nirmal Khanna
Punjab And Haryana At Chandigarh · (1998) 229 ITR 624
Estate Duty Act, 1953 — Section 64(1)
High Courts22 Jan 1997Allowed
Mahaplasto Ltd. and Another Vs Bhushan Steels and Strips Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 580 : (1997) 1 CivCC 548 : (1998) 92 CompCas 438 : (1997) 2 RCR(Criminal) 249 : (2000) 1 RCR(Criminal) 557
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jan 1997
National Dairy Development Board, Anand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 564 : (1997) 1 RCR(Criminal) 776
High Courts22 Jan 1997
Ram Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 743 : (1997) 2 RCR(Criminal) 516
High Courts22 Jan 1997Dismissed
Jhandu (dead) through LRs. Vs Moli
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 74 : (1997) 117 PLR 167 : (1997) 3 RCR(Civil) 166
High Courts22 Jan 1997Allowed
Ganga Dhar Vs The Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 409 : (1997) 3 RCR(Civil) 216
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(2)
High Courts22 Jan 1997
Nahar Spinning Mills Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 230 ITR 717
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 143, 143(2), 154, 80HHC
High Courts22 Jan 1997Dismissed
Nahar Spg. Mills Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 97 TAXMAN 314
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139(1), 143(1)(a), 143(1A), 143(2), 143(3)
High Courts21 Jan 1997Allowed
Basant Tubewell Store Vs V.P. Garg, Income Tax Officer
Punjab And Haryana At Chandigarh · (1997) 94 TAXMAN 342
Income Tax Act, 1961 — Section 133A, 271(1)(c), 276C, 277, 278Penal Code, 1860 (IPC) — Section 193, 471
High Courts21 Jan 1997Allowed
Parkash Singh Sekhon Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 204
Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 1997Dismissed
Dyal Chand and Others Vs Bihari Lal and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 447 : (1997) 3 RCR(Civil) 338 : (1997) 1 RCR(Rent) 402
Transfer of Property Act, 1882 — Section 111