High Courts28 Jan 1997
Harnam Das Vs State (Food Inspector)
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 77 of 85
High Courts28 Jan 1997
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 30
High Courts28 Jan 1997
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 197 : (1997) 2 RCR(Criminal) 462
High Courts28 Jan 1997
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 353
High Courts28 Jan 1997
Malkiat Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 303
High Courts28 Jan 1997
Amarjit Singh Grewal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 763 : (1997) 2 RCR(Criminal) 662
High Courts28 Jan 1997Allowed
Rajoel Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 199
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(1), 173(2), 173(3)Penal Code, 1860 (IPC) — Section 120B, 380, 457
High Courts27 Jan 1997Allowed
Mohar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 747 : (1997) 3 RCR(Civil) 48
Land Acquisition Act, 1894 — Section 18
High Courts27 Jan 1997
Goyal and Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 585
High Courts27 Jan 1997
Jagga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 639
High Courts27 Jan 1997
Sandeep Aggarwal Vs Sudesh Gupta
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 143 : (1997) 2 RCR(Criminal) 322
High Courts27 Jan 1997
Prem Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 411
High Courts27 Jan 1997
Ganesh Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 827 : (1997) 2 RCR(Criminal) 350
High Courts27 Jan 1997
Satinderjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 698
High Courts27 Jan 1997
Sat Pal Vs Devi Chand
Punjab And Haryana At Chandigarh · (1997) 2 LLR 571 : (1997) 2 PLJ 304 : (1997) 2 RCR(Civil) 624
High Courts27 Jan 1997Dismissed
Pargat Singh Vs Aas Kaur (died) through her L.R. Lakha Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 15 : (1997) 117 PLR 182 : (1997) 3 RCR(Civil) 193
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts27 Jan 1997Dismissed
Ramesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 2848 : (1997) 2 RCR(Criminal) 337
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 439Penal Code, 1860 (IPC) — Section 34, 375, 376, 452, 506
High Courts24 Jan 1997Dismissed
Dr. Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 495 : (1998) 2 RCR(Criminal) 81
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 304B
High Courts24 Jan 1997
Minakshi Bala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 470 : (1997) 2 RCR(Criminal) 405
High Courts24 Jan 1997
Bhagwan Trading Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 485 : (1997) 2 RCR(Criminal) 386