High Courts31 Jan 1997
Kuldip Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 391
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 75 of 85
High Courts31 Jan 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 291 : (1997) 2 RCR(Criminal) 420
High Courts31 Jan 1997
Sunil @ Sucha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 402
High Courts31 Jan 1997
Tayab Hussain Vs Kanchan Sharma
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 279 : (1997) 2 RCR(Criminal) 707
High Courts31 Jan 1997
Ram Karan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 01 P&H CK 0066
High Courts31 Jan 1997
Harbhajan Singh Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 456 : (1997) 3 RCR(Criminal) 345
High Courts31 Jan 1997Dismissed
Jaswant Kaur Vs Nek Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 DMC 728 : (1997) 2 RCR(Criminal) 190
Penal Code, 1860 (IPC) — Section 304B
High Courts31 Jan 1997Dismissed
The State of Punjab Vs Jaspal Singh and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 381
Industrial Disputes Act, 1947 — Section 25G
High Courts31 Jan 1997Dismissed
State of Punjab Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 3107 : (1997) 2 RCR(Criminal) 388
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts31 Jan 1997Allowed
Raj Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 129 : (1997) 2 RCR(Criminal) 100
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 482Penal Code, 1860 (IPC) — Section 109, 120B, 148, 149, 172
High Courts30 Jan 1997Allowed
Ram Phal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 3412
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1997Dismissed
Narati Devi and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 777 : (1997) 2 RCR(Rent) 367
High Courts30 Jan 1997Allowed
Sonia (Smt.) Vs Rajnish Kumar Arora
Punjab And Haryana At Chandigarh · (1998) 2 DMC 401 : (1997) 2 RCR(Civil) 361
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts30 Jan 1997Allowed
Nipha Exports Pvt. Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 150
Central Sales Tax Act, 1956 — Section 5(1)
High Courts30 Jan 1997Dismissed
The Municipal Committee Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 408 : (1997) 3 RCR(Civil) 369
Punjab Municipal Act, 1911 — Section 67
High Courts30 Jan 1997
Hari Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 718 : (1997) 2 RCR(Criminal) 330
High Courts30 Jan 1997
Life Insurance Corporation of India Vs Municipal Committee, Ferozepur
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 13 : (1997) 3 ICC 785 : (1997) 2 LLR 390 : (1997) 2 PLJ 195 : (1997) 2 PLR 795 : (1997) 2 RCR(Civil) 265
High Courts30 Jan 1997
Chandu Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 200 : (1998) 3 CivCC 218 : (1998) 3 CivCC 218 : (1998) 3 RCR(Criminal) 533
High Courts30 Jan 1997
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 682
High Courts30 Jan 1997Dismissed
Devinder Nath Vs Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 463 : (1997) 2 RCR(Civil) 681
Constitution of India, 1950 — Article 226