High Courts06 Feb 1997
Krishna Bai Vs Judicial Magistrate Ist Class, Fazilka
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 352
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 73 of 85
High Courts06 Feb 1997
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 221 : (1997) 2 RCR(Criminal) 376
High Courts06 Feb 1997
Shanti and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 380
High Courts06 Feb 1997
Ajaib Singh Vs Sant Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 221
High Courts06 Feb 1997
Rajinder Singh @ Jinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 763
High Courts06 Feb 1997
Thakur Steel Tubes Ltd., New Delhi and others Vs State Bank of India, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1997 P&H 215 : (1998) 94 CompCas 602 : (1997) 116 PLR 545 : (1997) 2 RCR(Civil) 531
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 115
High Courts06 Feb 1997
Raghunandan Kumar Vs Ramesh Lal
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 620
High Courts06 Feb 1997
Airon Printing Press Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 111 STC 249
Haryana General Sales Tax Act, 1973 — Section 18
High Courts06 Feb 1997Dismissed
Norton Engineering Works Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 117 PLR 196
Industrial Disputes (Punjab) Rules, 1958 — Rule 22
High Courts06 Feb 1997Allowed
Lekh Raj Vs Kalawati and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 586 : (1997) 2 DMC 256 : (1997) 2 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts06 Feb 1997
Mohd. Yousuf and Another Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 235 ITR 329
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(8), 217
High Courts05 Feb 1997
Hard Core (India), Bhiwani Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 551
High Courts05 Feb 1997
Ajit Singh Vs Director Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 723 : (1997) 4 RCR(Civil) 27
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Waqf Act, 1954 — Section 5(2)
High Courts05 Feb 1997Allowed
Sunita alias Pinky and Another Vs Smt. Sunita
Punjab And Haryana At Chandigarh · (1997) CriLJ 2594 : (1997) 2 RCR(Criminal) 447
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 468, 482, 498Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts05 Feb 1997Dismissed
State of Punjab Vs Mohinder Partap
Punjab And Haryana At Chandigarh · (1997) 116 PLR 163
Penal Code, 1860 (IPC) — Section 409
High Courts05 Feb 1997
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 135 : (1997) 2 Crimes 505 : (1997) 2 RCR(Criminal) 62
High Courts05 Feb 1997
R.K.Ranga Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 611
High Courts05 Feb 1997
Kharaiti Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 665
High Courts05 Feb 1997
Alla Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 516 : (1997) 2 RCR(Criminal) 374
High Courts04 Feb 1997
Municipal Council Vs Mahabir Parshad and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 767 : (1998) 1 RCR(Civil) 599
Haryana Municipal Act, 1973 — Section 181, 208, 209