High Courts11 Feb 1997
Desh Raj Gupta Vs Deputy Commissioner, U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 268 : (1997) 116 PLR 280
Punjab Agricultural Produce Markets Act, 1961 — Section 43, 43(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 72 of 85
High Courts11 Feb 1997Dismissed
Lajpat Rai and Others Vs Smt. Vidya Wati and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 126 : (1997) 4 RCR(Civil) 130
Evidence Act, 1872 — Section 90
High Courts11 Feb 1997
COMMISSIONER OF INCOME TAX Vs VARDHAMAN SPINNING and GENERAL MILLS LTD.
Punjab And Haryana At Chandigarh · (1998) 149 CTR 288
Income Tax Act, 1961 — Section 143, 154, 256
High Courts11 Feb 1997Dismissed
Darshan Singh Sodhi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 3221 : (1997) 3 RCR(Criminal) 407
Criminal Procedure Code, 1973 (CrPC) — Section 152(2), 156(1), 161, 173, 239Penal Code, 1860 (IPC) — Section 182, 279, 304A, 323, 34
High Courts07 Feb 1997Dismissed
Chander Parkash Malhotra Vs R.B.S. Chahal and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 237 : (1997) 2 RCR(Civil) 552
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 1997
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 355
High Courts07 Feb 1997
Baldev Kaur Vs Harbhag Kaur
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 653 : (1997) 2 RCR(Criminal) 401
High Courts07 Feb 1997
Naresh Sachdeva Vs Balraj Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 403
High Courts07 Feb 1997
Amarpreet Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 407
High Courts07 Feb 1997
Jag Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 ICC 312 : (1997) 4 RCR(Civil) 61
High Courts07 Feb 1997
Gopi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 ICC 315 : (1999) 1 LLR 196 : (1997) 4 RCR(Civil) 77
High Courts07 Feb 1997
Sulakhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 455
High Courts07 Feb 1997
Fakhruddin and others Vs Jai Kishan
Punjab And Haryana At Chandigarh · AIR 1997 P&H 270 : (1997) 3 CivCC 391 : (1997) 116 PLR 347 : (1997) 3 RCR(Civil) 34
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Punjab Tenancy Act, 1887 — Section 2, 59
High Courts07 Feb 1997
M/s. Agro India Malt Pvt. Ltd. Vs Central Bank of India and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 255 : (1998) 93 CompCas 148 : (1997) 116 PLR 391 : (1997) 2 RCR(Civil) 367
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 19(4), 2
High Courts07 Feb 1997
Commissioner of Income Tax Vs Kahan Pal
Punjab And Haryana At Chandigarh · (1999) 238 ITR 512
Estate Duty Act, 1953 — Section 53, 59, 73AEstate Duty Rules, 1953 — Rule 24
High Courts07 Feb 1997
Pritam Singh Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 226 : (1997) 3 RCR(Criminal) 92
High Courts07 Feb 1997
Bakshi Ram Jain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 831 : (1997) 3 RCR(Civil) 637
Land Acquisition Act, 1894 — Section 18, 23
High Courts06 Feb 1997Allowed
Kapoor Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 117 PLR 446 : (1997) 3 RCR(Civil) 387
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Feb 1997Dismissed
Jagan Nath and Others Vs The Punjab State
Punjab And Haryana At Chandigarh · (1997) 117 PLR 231 : (1997) 4 RCR(Civil) 35
Land Acquisition Act, 1894 — Section 23
High Courts06 Feb 1997
State of Punjab Vs Fauja Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 95