High Courts19 Feb 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 95
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 70 of 85
High Courts19 Feb 1997
Dharam Singh and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 631 : (1997) 3 RCR(Civil) 508
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts19 Feb 1997
Ram Niwas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 426 : (1997) 2 RCR(Civil) 390
Haryana Municipal Act, 1973 — Section 10(5)Haryana Municipal Election Rules, 1978 — Rule 70
High Courts19 Feb 1997Dismissed
Mahanga Ram Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 536
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Punjab Land Revenue Act, 1887 — Section 12(2)
High Courts19 Feb 1997Allowed
Gauri Farm Equipments and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 604 : (1997) 3 RCR(Civil) 673
High Courts19 Feb 1997Allowed
The Doaba Cooperative Milk Producers Union Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 596 : (1997) 3 RCR(Civil) 436
High Courts18 Feb 1997
Nem Chand etc. Vs Ved Parkash Chhabra etc.
Punjab And Haryana At Chandigarh · (1997) 115 PLR 765 : (1997) 1 RCR(Rent) 511
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts18 Feb 1997Dismissed
Smt. Bedo Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 314
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts18 Feb 1997Dismissed
Sakatar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 DMC 328 : (1997) 2 RCR(Criminal) 617
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts18 Feb 1997
Paramjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 427
High Courts18 Feb 1997
Ratti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 88 : (1997) 1 PLJ 499 : (1997) 3 RCR(Civil) 192
High Courts18 Feb 1997Dismissed
Ram Chander Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 156 : (1997) 117 PLR 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts18 Feb 1997Dismissed
Bedo Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 65
Hindu Marriage Act, 1955 — Section 13(1A), 23(1), 9
High Courts17 Feb 1997Allowed
Ram Kewal Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 2 LLJ 605 : (1997) 115 PLR 764
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts17 Feb 1997
Jasvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 71 : (1997) 2 RCR(Criminal) 699
High Courts17 Feb 1997
Satram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 373
High Courts14 Feb 1997
Commissioner of Income Tax Vs Mrs. Manjula Sood
Punjab And Haryana At Chandigarh · (1997) 140 CTR 212 : (1997) 227 ITR 873
Income Tax Act, 1961 — Section 143(3), 256, 263, 263(2)
High Courts14 Feb 1997Dismissed
Smt. Niki Devi and Others Vs Smt. Saroj Bala
Punjab And Haryana At Chandigarh · (1997) 116 PLR 203 : (1997) 1 RCR(Rent) 634
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts14 Feb 1997
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 600
High Courts14 Feb 1997
Anil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 638 : (1997) 2 RCR(Criminal) 773