High Courts24 Feb 1997Allowed

B.R. Gupta Vs Vikas Kumar

Punjab And Haryana At Chandigarh · (1997) 115 PLR 769 : (1997) 1 RCR(Rent) 504

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 47East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116