High Courts03 Mar 1997
WADHWA RAM PROP. MODERN PLASTIC HOUSE Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1997) 141 CTR 434
Income Tax Act, 1961 — Section 133, 256, 69A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 67 of 85
High Courts03 Mar 1997Allowed
Gram Panchayat Vs Additional Director, Consolidation and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 627 : (1997) 3 RCR(Civil) 683
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts03 Mar 1997Dismissed
Yadav R.N. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1512
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts03 Mar 1997
Nishan Singh Vs Gian Singh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 318 : (1997) 2 RCR(Criminal) 795
High Courts03 Mar 1997
Singara Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 609 : (1997) 2 RCR(Criminal) 783
High Courts03 Mar 1997
S.H.Chisty Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 565
High Courts03 Mar 1997
Om Parkash Sachdeva Vs Mahadev Parshad
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 656
High Courts03 Mar 1997
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 496
High Courts03 Mar 1997Allowed
Darshan Lal Vs Director, State Transport and Others
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 695
Industrial Disputes Act, 1947 — Section 2
High Courts28 Feb 1997
Sampuran Singh and Others Vs Committee of Management of Gurdwara Haji Rattan
Punjab And Haryana At Chandigarh · (1997) 116 PLR 132 : (1997) 2 RCR(Civil) 560
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts28 Feb 1997
Avindervir Singh Vs Central Bureau of Investigation, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 553
High Courts28 Feb 1997
State of Haryana Vs Kishan and others
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 650 : (1997) 2 RCR(Criminal) 414
High Courts28 Feb 1997
Gurmej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 310 : (1997) 2 RCR(Criminal) 556
High Courts28 Feb 1997
Kanwarjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 646 : (1997) 3 AICLR 494 : (1998) 3 RCR(Criminal) 451
High Courts28 Feb 1997
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 421
High Courts28 Feb 1997
Narinder Kumar Vs Sub Divisional Magistrate, Karnal
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 208
High Courts28 Feb 1997Dismissed
All Escorts Employees Union (Regd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 1040
Employees State Insurance (Central) Rules, 1950 — Rule 50, 51, 54Employees State Insurance Act, 1948 — Section 1, 15, 87, 88, 89
High Courts28 Feb 1997Allowed
The Khalsa College Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 43 : (1997) 4 RCR(Civil) 175
Punjab Gram Panchayat (Common Purposes Land, Eviction and Rent Recovery) Act, 1976 — Section 2, 3Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5
High Courts27 Feb 1997
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 778 : (1997) 2 RCR(Criminal) 254
High Courts27 Feb 1997
Sita Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 602