High Courts11 Mar 1997
Controller of Estate Duty Vs Ashok Kumar and Mahesh Chander
Punjab And Haryana At Chandigarh · (1998) 232 ITR 473 : (1998) 98 TAXMAN 161
Estate Duty Act, 1953 — Section 33(1), 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 65 of 85
High Courts11 Mar 1997
Controller of Estate Duty Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (1998) 144 CTR 86 : (1998) 230 ITR 182
Estate Duty Act, 1953 — Section 34(1)
High Courts11 Mar 1997Allowed
Brij Bassi Hitech Udyog Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 538
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 14B(7)
High Courts11 Mar 1997Dismissed
Jarnail Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 580
Pension Regulations for Army, 1961 — Regulation 173, 173, 175
High Courts11 Mar 1997
Sarvmitter Gaind Vs Puranjit Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 844 : (1997) 2 RCR(Rent) 373
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts10 Mar 1997
State of Haryana Vs Hari Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 625
High Courts10 Mar 1997Dismissed
Smt. Multi Devi Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 131
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts10 Mar 1997Dismissed
Bhagwan Singh and Others Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 578 : (1997) 2 RCR(Civil) 365
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18
High Courts10 Mar 1997Dismissed
Ramesh Chand alias Ramesh Kumar and Another Vs United India Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) ACJ 1331 : (1997) 117 PLR 426 : (1997) 4 RCR(Civil) 627
Motor Vehicles Act, 1939 — Section 110A, 110CC, 96(2)
High Courts10 Mar 1997Allowed
Deep Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 3104 : (1997) 2 RCR(Criminal) 417
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 64 , 65, 66
High Courts06 Mar 1997Allowed
Savinder Kaur and Others Vs Harcharan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 360 : (1997) 3 RCR(Civil) 312
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 1997
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 300 : (1997) 2 RCR(Criminal) 778
High Courts06 Mar 1997
Artee Minerals Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 620
High Courts06 Mar 1997Dismissed
Ram Chand and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 3359 : (1997) 2 RCR(Criminal) 789
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 174, 204, 209Penal Code, 1860 (IPC) — Section 120, 24, 34
High Courts06 Mar 1997
Rajbir Singh Vs Saroj Bala
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 474
High Courts06 Mar 1997Dismissed
Ram Kishan and Another Vs Smt. Prem Lata
Punjab And Haryana At Chandigarh · (1997) CriLJ 3365 : (1997) 2 RCR(Criminal) 316
Criminal Procedure Code, 1973 (CrPC) — Section 198, 2, 244, 249, 250Penal Code, 1860 (IPC) — Section 109, 120B, 34, 379, 380
High Courts05 Mar 1997
Rupinder Singh and others Vs The Punjab State Board of Technical Education and Industrial Training, Chandigarh and others
Punjab And Haryana At Chandigarh · (1997) 03 P&H CK 0139
Constitution of India, 1950 — Article 14, 226
High Courts05 Mar 1997Dismissed
Smt. Radha Bai Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 638 : (1997) 3 RCR(Civil) 509
Haryana Ceiling on Land Holdings Act, 1972 — Section 12, 16, 26
High Courts05 Mar 1997Dismissed
Som Nath Vs Smt. Krishna Devi Nayal
Punjab And Haryana At Chandigarh · (1997) 116 PLR 486 : (1997) 1 RCR(Rent) 693
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A
High Courts05 Mar 1997Dismissed
National Insurance Company Ltd. and Others Vs Smt. Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 51 : (1998) ACJ 1397 : (1997) 117 PLR 718 : (1998) 1 RCR(Civil) 560
Motor Vehicles Act, 1939 — Section 110A