High Courts14 Mar 1997
Vandana Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 03 P&H CK 0055
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 64 of 85
High Courts14 Mar 1997Dismissed
Harjit Singh Gondara Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 467 : (1997) 3 RCR(Civil) 1
Constitution of India, 1950 — Article 226
High Courts14 Mar 1997
JAGJIWAN KUMAR Vs COMMISSIONER OF WEALTH TAX (PADAM SAIN v. CWT).
Punjab And Haryana At Chandigarh · (1997) 139 CTR 299
Income Tax Act, 1961 — Section 273A
High Courts14 Mar 1997
SATYA PAL AMRIK SINGH and CO. Vs UNION OF INDIA and Others
Punjab And Haryana At Chandigarh · (1997) 142 CTR 332
Income Tax Act, 1961 — Section 206C, 44AC
High Courts14 Mar 1997
COMMISSIONER OF WEALTH TAX Vs HIRA LAL MEHRA.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 87
High Courts14 Mar 1997Dismissed
Pawan Dal and Ginning Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 116 PLR 474
Haryana General Sales Tax Act, 1973 — Section 19(2)
High Courts13 Mar 1997
Inder Paul Khanna (HUF) Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1997) 94 TAXMAN 396
Constitution of India, 1950 — Article 226, 227, 265Income Tax Act, 1961 — Section 119, 139, 140A, 144, 153
High Courts13 Mar 1997
Singla Cotton Ginning and Dal Factory Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 623 : (1997) 4 RCR(Civil) 28
Punjab Agricultural Produce Markets Act, 1961 — Section 23
High Courts13 Mar 1997
Punjab Feed Mills Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1997) 228 ITR 386
High Courts13 Mar 1997
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 649
High Courts13 Mar 1997Dismissed
Commissioner of Income Tax Vs Aridhaman Jain
Punjab And Haryana At Chandigarh · (2002) 256 ITR 777
Income Tax Act, 1961 — Section 215, 256(2)
High Courts12 Mar 1997Dismissed
Smt. Sardul Kaur and Others Vs Parsin Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 359 : (1997) 117 PLR 64 : (1997) 3 RCR(Civil) 488
Evidence Act, 1872 — Section 90
High Courts12 Mar 1997
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 386
High Courts12 Mar 1997
Inderbir Singh @ Jugnu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 328 : (1997) 2 RCR(Criminal) 552
High Courts12 Mar 1997
New India Assurance Co. Ltd. Vs Mrs. Swaran Kanta and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1347 : (1997) 117 PLR 347 : (1997) 3 RCR(Civil) 591
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 1997Dismissed
Kuru Ram Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 59 : (1997) 3 RCR(Civil) 51
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts11 Mar 1997Allowed
Surjit Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 477 : (1997) 3 RCR(Civil) 325
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts11 Mar 1997Allowed
Smt. Manju Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 747 : (1997) 117 PLR 86 : (1997) 4 RCR(Civil) 32 : (1997) 3 RCR(Civil) 528
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Motor Vehicles Act, 1939 — Section 110A, 95Motor Vehicles Act, 1988 — Section 147
High Courts11 Mar 1997
Suresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 03 P&H CK 0094
High Courts11 Mar 1997
Hargopal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 758