High Courts21 Mar 1997
UNION OF INDIA and Another Vs AMRIT LAL SOOD and Others
Punjab And Haryana At Chandigarh · (1997) 141 CTR 164
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 62 of 85
High Courts21 Mar 1997Dismissed
Atma Tube Products Limited and Others Vs Bhushan Steel and Strips Ltd.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 149 : (1997) 2 CivCC 149 : (1997) 3 RCR(Criminal) 200
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts21 Mar 1997
Gurdip Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 668
High Courts21 Mar 1997Allowed
The Associated Cement Companies Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 50
Constitution of India, 1950 — Article 226
High Courts20 Mar 1997Allowed
Krishi Kainder Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 351 : (1997) 3 RCR(Criminal) 711
Insecticides Act, 1968 — Section 17, 18, 22(3), 22(6), 24Insecticides Rules, 1971 — Rule 27(5)
High Courts20 Mar 1997Allowed
D.A. Vaishnav Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 610 : (1997) 3 RCR(Criminal) 674
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 24, 24(3), 29
High Courts19 Mar 1997
Illyas and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 307 : (1997) CrLJ 3834 : (1997) 2 RCR(Criminal) 534
High Courts19 Mar 1997
Pirthi Singh alias Beg Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 67
High Courts19 Mar 1997Allowed
Manoj and Company Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 33 : (1997) 4 RCR(Civil) 18
Constitution of India, 1950 — Article 226Punjab Minor Minerals Concession Rules, 1964 — Rule 61
High Courts19 Mar 1997Allowed
Smt. Saroj Dhir and Others Vs Vijay Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 28 : (1997) 116 PLR 492 : (1997) 3 RCR(Civil) 251
Motor Vehicles Act, 1988 — Section 149, 166
High Courts18 Mar 1997
Tirath Singh and Others Vs Sajjan Singh (Died) through his LRs. and Others
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 243 : (1997) 2 CivCC 299 : (1997) 117 PLR 643 : (1997) 3 RCR(Civil) 468
High Courts18 Mar 1997
Himayayam Tea Private Limited Vs The Superintendent of Central Excise and Another
Punjab And Haryana At Chandigarh · (1997) 58 ECC 46 : (1997) 92 ELT 52 : (1997) 116 PLR 703 : (1997) 3 RCR(Civil) 253
High Courts18 Mar 1997Dismissed
Raj Kumar Mangla Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 601 : (1997) 3 RCR(Civil) 525
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Limitation Act, 1963 — Section 5Punjab Land Revenue Act, 1887 — Section 42(2)
High Courts18 Mar 1997Allowed
Bala Devi Vs Ram Kumar
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 81 : (1997) 116 PLR 316 : (1997) 3 RCR(Civil) 309
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Mar 1997
Harjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 541
High Courts18 Mar 1997
Mohinder Singh Vs Piara Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 40 : (1997) 2 CivCC 40 : (1997) 2 RCR(Civil) 368
High Courts18 Mar 1997Allowed
Jagmal Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 504
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Mar 1997
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 689 : (1999) 1 RCR(Criminal) 337
High Courts18 Mar 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 641
High Courts18 Mar 1997
Krishna Vs Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1997) 4 ICC 863 : (1997) 2 PLJ 423 : (1997) 3 RCR(Civil) 654