High Courts27 Mar 1997Dismissed
Amrik Singh Sadhana and Others Vs Rajinder Kaur Pal and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 785 : (1997) 117 PLR 174 : (1997) 3 RCR(Civil) 234
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 61 of 85
High Courts25 Mar 1997
COMMISSIONER OF INCOME TAX Vs OM PARKASH.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 185
Income Tax Act, 1961 — Section 256, 70, 74, 80AB, 80T
High Courts23 Mar 1997
SMT. ASHA RANI Vs CONTROLLER OF ESTATE DUTY.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 37 : (1998) 1 ILR (P&H) 165
Estate Duty Act, 1953 — Section 37, 39, 5, 6, 64
High Courts21 Mar 1997Dismissed
P.S.E.B. and Another Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 365
Punjab State Electricity Board Employees (Punishment and Appeal) Regulations, 1971 — Regulation 12, 18, 29, 8, 9
High Courts21 Mar 1997
Gram Panchayat Vs Sub Divisional Officer (Civil) and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 82 : (1997) 116 PLR 709 : (1997) 2 RCR(Civil) 708
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts21 Mar 1997
Anil Sabharwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 5 : (1997) 116 PLR 7 : (1997) 3 RCR(Civil) 260
Constitution of India, 1950 — Article 14, 226Haryana Urban Development Authority Act, 1977 — Section 15, 15(1), 30, 30(1)
High Courts21 Mar 1997Allowed
Employees' State Insurance Corporation Vs Kelvinator of India Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 438 : (1997) 116 PLR 499
Employees State Insurance Act, 1948 — Section 2(22), 75
High Courts21 Mar 1997
NARINDER JAIN Vs CENTRAL BOARD OF DIRECT TAXES.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 114 : (1998) 96 TAXMAN 566
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts21 Mar 1997
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 24 : (1997) CrLJ 4700 : (1997) 2 RCR(Criminal) 679
High Courts21 Mar 1997
Balbir Singh Vs Gurdip Singh -Accused.
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 337
High Courts21 Mar 1997
State of Haryana Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 703 : (1997) CrLJ 4702 : (1997) 2 RCR(Criminal) 752
High Courts21 Mar 1997
Parmeshwardas Diwan Vs Anju
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 305
High Courts21 Mar 1997
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 274
High Courts21 Mar 1997
Pran Nath Bhatia and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 309 : (1997) 2 ILR (P&H) 238 : (1997) 117 PLR 44 : (1997) 3 RCR(Civil) 228
Constitution of India, 1950 — Article 14, 243Delimitation Commission Act, 1962 — Section 10, 10(1), 10(4)Punjab Municipal Corporation Act, 1976 — Section 8, 9
High Courts21 Mar 1997
Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 Crimes 94
High Courts21 Mar 1997
Manmohan Chopra Vs State
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 477
High Courts21 Mar 1997
Som Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 149
High Courts21 Mar 1997Allowed
Employees' State Insurance Corpn. Vs Kelvinator of India Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 770 : (1997) 116 PLR 495
Employees State Insurance Act, 1948 — Section 2(22), 75
High Courts21 Mar 1997
Union of India (UOI) and Another Vs Amrit Lal Sood and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 421 : (1997) 3 RCR(Civil) 382
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4
High Courts21 Mar 1997Allowed
Ramesh Khullar and Another Vs Alka @ Dimple
Punjab And Haryana At Chandigarh · (1998) 2 DMC 636
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A