High Courts18 Mar 1997Dismissed
Gurcharan Singh Vs Smt. Leela Rani and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 327 : (1997) 116 PLR 368 : (1997) 3 RCR(Civil) 321
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 63 of 85
High Courts18 Mar 1997
The British India Corporation Limited Vs The Market Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 634 : (1997) 3 RCR(Civil) 671
High Courts17 Mar 1997Allowed
Om Parkash Vs Land Acquisition Collector, Urban Estates
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 621 : (1997) 117 PLR 176 : (1997) 3 RCR(Civil) 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts17 Mar 1997
Tek Ram Vs Sub-Divisional Magistrate, Panipat
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 549
High Courts17 Mar 1997
State of Punjab Vs Brij Mohan
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 777
High Courts17 Mar 1997
Controller of Estate Duty Vs Som Chand Katia
Punjab And Haryana At Chandigarh · (1998) 234 ITR 42
High Courts17 Mar 1997
National Insurance Co. Vs Dayal Kaur (Smt.) and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 499 : (1997) 116 PLR 313
Workmens Compensation Act, 1923 — Section 4A
High Courts17 Mar 1997Dismissed
Gurpal Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 38 : (1997) 2 CivCC 419 : (1997) 117 PLR 633 : (1997) 3 RCR(Civil) 485
High Courts17 Mar 1997Allowed
Doctor Hukam Chand Dhawan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 454
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 15(5)East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(3), 15(5)
High Courts17 Mar 1997
Gram/Panchayat Gram Sabha Village Ugani Teh. Rajpura Distt. Patiala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 3 : (1997) 3 RCR(Civil) 79
High Courts16 Mar 1997
SMT. DHAN KAUR Vs CONTROLLER OF ESTATE DUTY.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 409
Estate Duty Act, 1953 — Section 37, 58, 59, 64Income Tax Act, 1961 — Section 147
High Courts15 Mar 1997Dismissed
Jaswant Rai Jain Vs Surinderpal Singh Bhuttal and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 121 : (1997) 1 RCR(Rent) 466
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts14 Mar 1997Dismissed
Arvind Kumar Sethi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 646
Constitution of India, 1950 — Article 226
High Courts14 Mar 1997Dismissed
Punjab National Bank Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 71 : (1997) 2 RCR(Rent) 418
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts14 Mar 1997
Jagjiwan Kumar Vs Commissioner of Income Tax/Wealth-tax and Others
Punjab And Haryana At Chandigarh · (1997) 228 ITR 229
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts14 Mar 1997
Satya Pal Amrik Singh and Co. and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 228 ITR 653
Income Tax Act, 1961 — Section 206C, 206C(1), 44AC, 44AC(1)Punjab Liquor Licence Rules, 1956 — Rule 38(15)
High Courts14 Mar 1997
Controller of Estate Duty Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 146 CTR 314 : (1998) 232 ITR 168 : (1998) 98 TAXMAN 300
Estate Duty Act, 1953 — Section 2, 2(15), 9
High Courts14 Mar 1997
Punjab State Electricity Board Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 631
High Courts14 Mar 1997
Baldev Singh @ Billu @ Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 511
High Courts14 Mar 1997
Kulwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 780