High Courts08 Apr 1997
Surinder Singh Vishal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 267
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 59 of 85
High Courts08 Apr 1997
Ranjit Singh Virk Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 207
High Courts08 Apr 1997
Ajay Kumar Kashyap Vs U.T.Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 441
High Courts08 Apr 1997Dismissed
Dharamshala and Piyao and Others Vs Devi Ram and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 699 : (1997) 117 PLR 650 : (1997) 3 RCR(Civil) 513
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 61
High Courts07 Apr 1997Allowed
M/s Hind Levers Chemicals Ltd, Rajpura Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0160
Punjab General Sales Tax Act, 1948 — Section 11B
High Courts07 Apr 1997Dismissed
Anil Jain, M.S. General Surgery and Others Vs The Controller of Examinations, Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 832
Constitution of India, 1950 — Article 226
High Courts07 Apr 1997
Ashok Kumar Vs State of Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 447 : (1997) 3 RCR(Criminal) 342
High Courts07 Apr 1997
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 302
High Courts07 Apr 1997
Bant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 142
High Courts07 Apr 1997Dismissed
Mange Ram Vs District Development and Panchayat Officer-cum-Returning Officer and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 78 : (1997) 117 PLR 331 : (1997) 3 RCR(Civil) 44 : (1997) 3 RCR(Civil) 680
General Clauses Act, 1897 — Section 10Representation of the People Act, 1951 — Section 80
High Courts07 Apr 1997
Ranbir Singh Vs The Financial Commissioner and Secretary to Government, Revenue Department and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 330
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 18
High Courts07 Apr 1997Dismissed
Modella Knitwear Limited Vs Ram Lal and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 442
Industrial Disputes Act, 1947 — Section 2S
High Courts04 Apr 1997Dismissed
Harjinder Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 226 : (1997) 116 PLR 818 : (1997) 3 RCR(Civil) 703
High Courts04 Apr 1997Dismissed
Bhan Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 729 : (1997) 3 RCR(Civil) 707
High Courts04 Apr 1997
Dwarka Minerals and Chemicals (P) Ltd. Vs C.C.E. (Appeals)
Punjab And Haryana At Chandigarh · (1997) 58 ECC 44 : (1997) 71 ECR 9 : (1997) 93 ELT 330
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226
High Courts03 Apr 1997Dismissed
Deepak Agnihotri Vs Jai Bhan and Another
Punjab And Haryana At Chandigarh · (1998) ACJ 752 : (1997) 117 PLR 90 : (1997) 4 RCR(Civil) 119
Motor Vehicles Act, 1939 — Section 166
High Courts03 Apr 1997Allowed
Harbans Singh Vs Amrik Singh and Another
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 309 : (1997) 116 PLR 311 : (1997) 4 RCR(Civil) 456 : (1997) 1 RCR(Rent) 659
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts03 Apr 1997
Ram Kishan Hooda Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 514
High Courts03 Apr 1997
Mehal Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1997) 2 LLR 500 : (1997) 3 RCR(Civil) 224
High Courts03 Apr 1997Allowed
Capital Bus Service Private Limited Vs Assessing Authority (Passanger Tax) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 54 : (1997) 4 RCR(Civil) 490
Post Office Act, 1898 — Section 4