High Courts09 Apr 1997
Mange Ram (Dead) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 607 : (1997) 4 RCR(Civil) 16
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 58 of 85
High Courts09 Apr 1997
Dr. S. Radha Krishan Model Midlle School Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 518 : (1997) 3 RCR(Civil) 317
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts09 Apr 1997Allowed
Punjab Wakf Board Vs Bawa Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 640 : (1997) 3 RCR(Civil) 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts09 Apr 1997
Darbara Singh Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (1997) 4 LLR 180 : (1997) 1 PLJ 427 : (1997) 3 RCR(Civil) 328
High Courts09 Apr 1997Allowed
Narinder Singh @ Bablu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 DMC 299 : (1997) 2 RCR(Criminal) 669
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts09 Apr 1997
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 204
High Courts09 Apr 1997Dismissed
Prem Chand Vs Municipality and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 323 : (1997) 4 RCR(Civil) 553
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Municipal Act, 1973 — Section 52, 53, 78
High Courts09 Apr 1997
Smt. Harbans Kaur Vs Manna Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 279 : (1997) 117 PLR 350 : (1997) 4 RCR(Civil) 686 : (1997) 3 RCR(Civil) 482
Contract Act, 1872 — Section 23
High Courts09 Apr 1997Allowed
Harbans Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 162 : (1997) 2 RCR(Criminal) 759
Prevention of Food Adulteration Act, 1954 — Section 11, 11(1), 12(3), 13(1), 13(2)
High Courts09 Apr 1997Dismissed
Charan Kamal Board and Paper Mills (P) Ltd. Vs Asstt. C.C.E.
Punjab And Haryana At Chandigarh · (1998) 59 ECC 247 : (1997) 93 ELT 335
Central Excise Rules, 1944 — Rule 173C, 198Central Excises and Salt Act, 1944 — Section 35EEConstitution of India, 1950 — Article 226
High Courts09 Apr 1997
Gurpal Singh Vs Lalit Handa
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 704 : (1998) 2 RCR(Civil) 433
High Courts08 Apr 1997
Mange Ram and Others Vs Baru Ram and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 435
Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts08 Apr 1997Dismissed
Swarna Vs Smt. Parkasho
Punjab And Haryana At Chandigarh · (1998) 118 PLR 606
Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts08 Apr 1997Dismissed
Chint Kaur alias Balwant Kaur Vs Surjeet Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 526 : (1997) 117 PLR 774 : (1997) 3 RCR(Civil) 633
High Courts08 Apr 1997Dismissed
Risalo and Others Vs Shakuntla
Punjab And Haryana At Chandigarh · (1998) 1 DMC 554 : (1997) 3 RCR(Criminal) 269
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 397(2), 482Penal Code, 1860 (IPC) — Section 109, 494
High Courts08 Apr 1997
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2948 : (1997) 2 RCR(Criminal) 627
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 376, 511
High Courts08 Apr 1997Allowed
Bhasin Associates Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 521
Haryana General Sales Tax Act, 1973 — Section 44Haryana General Sales Tax Rules, 1975 — Rule 35(1)
High Courts08 Apr 1997
Anant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 711
High Courts08 Apr 1997
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 15
High Courts08 Apr 1997
Darshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 498