High Courts22 Apr 1997Dismissed

Shanti Devi and Others Vs Madan Khosla

Punjab And Haryana At Chandigarh · (1997) 116 PLR 621 : (1997) 2 RCR(Rent) 172

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts22 Apr 1997

Ravi Kumar Vs Santosh Kumari

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 52 : (1998) 2 DMC 590 : (1997) 2 ILR (P&H) 357 : (1997) 3 RCR(Criminal) 3

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(5)Hindu Marriage Act, 1955 — Section 9