High Courts25 Apr 1997
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 533
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 11, 12B(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 55 of 85
High Courts25 Apr 1997
Mrs. Neera Tangri and Others Vs Pritam Dass Khurana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 397 : (1998) ACJ 261 : (1997) 116 PLR 643 : (1997) 3 RCR(Civil) 434
Motor Vehicles Act, 1988 — Section 110A
High Courts24 Apr 1997
Sawan Ram Vijay Kumar Vs The Advisor to the Administrator, U.T. and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 621 : (1998) 1 RCR(Civil) 37
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10
High Courts24 Apr 1997
Sukhbir Singh Vs Rajwant Kaur
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 120
High Courts24 Apr 1997
Associated Cement Co. Ltd., Surajpur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 203
High Courts24 Apr 1997
Pardhan Singh Vs Harminder Singh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 351 : (1998) 2 RCR(Criminal) 373
High Courts24 Apr 1997
Kimti Lal Vs Motia Rani
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 156
High Courts24 Apr 1997
Mala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 374 : (1997) CrLJ 3709 : (1997) 3 RCR(Criminal) 484
High Courts24 Apr 1997
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 374
High Courts24 Apr 1997
Pitamber Singh Jolly Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 587
High Courts24 Apr 1997
Khazanchi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 634
High Courts24 Apr 1997
M/s. Metonic India Private Ltd., Ludhiana Vs Smt. Krishna Behl and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 297 : (1999) 96 CompCas 131 : (1997) 116 PLR 743
Contract Act, 1872 — Section 172, 176East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts24 Apr 1997
Russi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 126
High Courts24 Apr 1997Dismissed
Mangtu @ Salim Vs Noorjahan
Punjab And Haryana At Chandigarh · (1998) 1 DMC 571
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2A
High Courts24 Apr 1997Dismissed
Nasib Kaur Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (1997) 2 DMC 465
Hindu Marriage Act, 1955 — Section 10, 12, 13(1A), 23, 23(1)
High Courts24 Apr 1997
Commissioner of Income Tax Vs Doaba Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 147 : (1998) 230 ITR 775
Income Tax Act, 1961 — Section 80P(2)
High Courts24 Apr 1997
Commissioner of Income Tax Vs Smt. Jyoti Dhillon
Punjab And Haryana At Chandigarh · (1997) 143 CTR 302 : (1998) 231 ITR 102
Income Tax Act, 1961 — Section 139(4), 143(3), 144, 153(1), 271(1)
High Courts24 Apr 1997Allowed
Banta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 841 : (1997) 3 RCR(Civil) 701
Punjab Security of Land Tenures Act, 1953 — Section 24
High Courts24 Apr 1997Allowed
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 118 PLR 283 : (1998) 1 RCR(Civil) 751
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5
High Courts23 Apr 1997Allowed
Metonic India Pvt. Ltd. Vs Smt. Krishna and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 255 : (1997) 2 RCR(Rent) 33
Contract Act, 1872 — Section 172, 176East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)