High Courts29 Apr 1997Allowed
Mir Singh Vs Collector
Punjab And Haryana At Chandigarh · (1997) 117 PLR 164 : (1997) 3 RCR(Civil) 213
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 54 of 85
High Courts28 Apr 1997Dismissed
Nihal Kaur and Others Vs Jugraj Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 679 : (1997) 117 PLR 95 : (1997) 3 RCR(Civil) 584
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Apr 1997Allowed
American President Lines Ltd. Vs Aarti Steels Limited
Punjab And Haryana At Chandigarh · (1997) 117 PLR 30 : (1997) 4 RCR(Civil) 102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code, 1988 — Section 115Specific Relief Act, 1963 — Section 40
High Courts28 Apr 1997
Raja Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 811
High Courts28 Apr 1997
Malkhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 480
High Courts28 Apr 1997
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 LLR 106 : (1997) 2 PLJ 193 : (1997) 3 RCR(Civil) 182
High Courts28 Apr 1997
Commissioner of Income Tax Vs Hazari Lal and Another
Punjab And Haryana At Chandigarh · (1999) 235 ITR 500
Income Tax Act, 1961 — Section 269D
High Courts25 Apr 1997Dismissed
Bachittar Singh (Deceased) and Others Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 853 : (1997) 3 RCR(Civil) 602
Limitation Act, 1963 — Article 61
High Courts25 Apr 1997Dismissed
Gopal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 627 : (1997) 3 RCR(Civil) 466
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3)
High Courts25 Apr 1997Dismissed
Mahabir Singh (Deceased) and Others Vs Smt. Sarti Devi and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 657 : (1998) 2 CivCC 257 : (1997) 117 PLR 815 : (1997) 3 RCR(Civil) 634
Specific Relief Act, 1963 — Section 38
High Courts25 Apr 1997
Madanjit Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 808
High Courts25 Apr 1997
Dhamija Sales Corporation Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 111 : (1997) 4 RCR(Criminal) 179
High Courts25 Apr 1997
Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 120
High Courts25 Apr 1997
Om Vs Director General of Prisons, Haryana
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0086
High Courts25 Apr 1997
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 423 : (1997) 3 RCR(Criminal) 272
High Courts25 Apr 1997
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 442 : (1997) 3 RCR(Criminal) 276
High Courts25 Apr 1997
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0064
High Courts25 Apr 1997
Daya Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 802 : (1997) 3 RCR(Criminal) 338
High Courts25 Apr 1997
Dial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 444 : (1997) 3 RCR(Criminal) 354
High Courts25 Apr 1997
Bimal Parshad Jain Vs Assistant Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1998) 234 ITR 435
Estate Duty Act, 1953 — Section 59