High Courts02 May 1997
Jagmohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 804
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 52 of 85
High Courts02 May 1997Dismissed
State of Punjab Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 845 : (1997) 3 RCR(Civil) 396
Land Acquisition Act, 1894 — Section 23
High Courts02 May 1997
Balbir Kaur Vs Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 306 : (1997) 117 PLR 838 : (1997) 3 RCR(Civil) 667
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5Limitation Act, 1963 — Section 14, 5
High Courts02 May 1997
Kailash Chand Jain Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 468 : (1997) 117 PLR 379 : (1997) 4 RCR(Civil) 653
Motor Vehicles Act, 1939 — Section 110A
High Courts01 May 1997Dismissed
Raghbir Singh Vs Birmati
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 37 : (1998) 118 PLR 707 : (1997) 4 RCR(Civil) 677
Hindu Marriage Act, 1955 — Section 24
High Courts01 May 1997
Smt. Zenobia Bhanot Vs Surinder Sharma
Punjab And Haryana At Chandigarh · (1997) 116 PLR 489 : (1997) 1 RCR(Rent) 665
Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts01 May 1997Dismissed
Subhash Chander (Deceased) represented by his LR's and Others Vs United India Insurance Company (Subsidiary of General Insurance Corporation of India)
Punjab And Haryana At Chandigarh · (1998) 2 ACC 655 : (1997) 116 PLR 757 : (1997) 4 RCR(Civil) 63 : (1997) 3 RCR(Civil) 473
High Courts01 May 1997Dismissed
Smt. Kishan Piari Vs Additional Civil Judge (Senior Division) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 56 : (1997) 2 RCR(Civil) 705
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts01 May 1997
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 748
High Courts01 May 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 14
High Courts01 May 1997
Major Gurbax Singh Vs Additional Director, Consolidation of Holdings, Pb
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 602 : (1997) 3 RCR(Civil) 188
High Courts01 May 1997
Vijay Masih Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 58
High Courts01 May 1997
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 337 : (1997) 3 RCR(Criminal) 158
High Courts01 May 1997
Balwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 755
High Courts01 May 1997Allowed
Ved Parkash Gupta Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 775 : (1997) 2 RCR(Rent) 160
Constitution of India, 1950 — Article 14Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts01 May 1997
Paratap Singh Vs National Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 150 : (1998) ACJ 309 : (1997) 2 ILR (P&H) 399 : (1997) 116 PLR 715 : (1997) 4 RCR(Civil) 22
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts30 Apr 1997Dismissed
Madan Mohan Lall Agarwala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 810 : (1997) 3 RCR(Civil) 709
Haryana Municipal Act, 1973 — Section 2(1)
High Courts30 Apr 1997
State of Haryana Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 183
High Courts30 Apr 1997Dismissed
Dominent Off-set (P) Ltd. Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 1 LLJ 64 : (1997) 116 PLR 736
Evidence Act, 1872 — Section 101
High Courts30 Apr 1997Allowed
Dr. P.S. Rawat Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 762
Punjab Homoeopathic Practitioners Act, 1965 — Section 14(1)