High Courts06 May 1997
Balbir Singh @ Balbir Singh Bedi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 419
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 51 of 85
High Courts06 May 1997
Gajjan Singh (Died) Vs Sant Kaur alias Jaswant Kaur
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 41
High Courts06 May 1997Dismissed
Miss. Ravneet Kaur Vs The Christian Medical College and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 1 : (1997) 2 ILR (P&H) 205 : (1997) 116 PLR 320 : (1997) 3 RCR(Civil) 210
Constitution of India, 1950 — Article 12, 14, 226, 29, 29(2)
High Courts06 May 1997
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 70
High Courts06 May 1997
Kewaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 80
High Courts06 May 1997Dismissed
Shiv Wood Works Vs Chief Administrator, Faridabad Administration and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 278 : (1997) 4 RCR(Civil) 363
Constitution of India, 1950 — Article 226
High Courts06 May 1997Dismissed
Phulla Dass Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 157 : (1997) 3 RCR(Criminal) 212
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 452, 506
High Courts06 May 1997
Lillu Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 352 : (1997) 3 RCR(Civil) 531
High Courts05 May 1997Dismissed
Munish Bansal Vs Guru Jambheshwar University and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 105 : (1997) 116 PLR 609 : (1997) 3 RCR(Civil) 30
Constitution of India, 1950 — Article 226
High Courts05 May 1997
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 555
High Courts05 May 1997
Barinder Kumar Goyal Vs Rajinder Kaur Bhattal
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 657
High Courts05 May 1997
Brij Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 319
High Courts05 May 1997Dismissed
Surinder Nath Vs Kiran Bala
Punjab And Haryana At Chandigarh · (1998) 2 DMC 42 : (1997) 3 RCR(Criminal) 630
Dowry Prohibition Act, 1961 — Section 4, 6
High Courts02 May 1997
Daljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 772 : (1997) 4 RCR(Civil) 484
Punjab Town Improvement (Utilisation of Lands and Allotment of Plots) Rules, 1983 — Rule 11, 8
High Courts02 May 1997Allowed
Munshi and Others Vs Bhag Mal and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 398 : (1998) 1 RCR(Civil) 99
Punjab Custom (Limitation) Act, 1920 — Article 2
High Courts02 May 1997
Jagir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 432
High Courts02 May 1997
Dara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 681
High Courts02 May 1997
Bhan Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 409 : (1997) 3 RCR(Criminal) 281
High Courts02 May 1997
Karam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 483
High Courts02 May 1997
Ram Bhushan Das Vs Mandir Sudhar Committee, Rahon
Punjab And Haryana At Chandigarh · (1999) 1 LLR 512 : (1997) 2 PLJ 57 : (1998) 2 RCR(Civil) 419