High Courts07 May 1997
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 643
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 50 of 85
High Courts07 May 1997
Pushpinder Kaur Vs Sub Divisional Magistrate, Rajpura
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 315
High Courts07 May 1997Allowed
Smt. Anguri Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 31 : (1997) 117 PLR 218 : (1997) 3 RCR(Civil) 236
Constitution of India, 1950 — Article 14Haryana Panchayati Raj Act, 1994 — Section 175, 175(1), 53
High Courts07 May 1997Dismissed
Kuldip Singh, Legal Assistant, Punjab Financial Corporation Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 264 : (1997) 117 PLR 1
Constitution of India, 1950 — Article 136, 141Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7
High Courts07 May 1997Dismissed
Phool Chand Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 358 : (1998) 118 PLR 577 : (1998) 2 RCR(Civil) 223
Specific Relief Act, 1963 — Section 10, 16(1), 20
High Courts07 May 1997
Vinay Kumar Jain Vs Narender Prasad
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 364
High Courts07 May 1997Allowed
Sham Sunder Jalan Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 272 : (1997) 3 RCR(Criminal) 366
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 342, 386Penal Code, 1860 (IPC) — Section 120B, 380, 420, 467, 468
High Courts07 May 1997Dismissed
Smt. Darshana Devi and Another Vs Des Raj Singh Thakur
Punjab And Haryana At Chandigarh · (1997) 116 PLR 588 : (1997) 2 RCR(Rent) 426 : (1997) 2 RCR(Rent) 170
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts07 May 1997
Randhir Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 148 : (1997) 2 PLJ 262 : (1998) 2 RCR(Civil) 430
High Courts06 May 1997Allowed
Smt. Narinder Kaur Vs Jodh Singh, Income Tax Officer
Punjab And Haryana At Chandigarh · (1998) 96 TAXMAN 120
Income Tax Act, 1961 — Section 148
High Courts06 May 1997Dismissed
Krishan Kumar Sharma Vs Ashok Kumar Sharma and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 633 : (1997) 116 PLR 841 : (1997) 4 RCR(Civil) 51
High Courts06 May 1997Dismissed
Phuman and Others Vs Tara Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 749 : (1997) 3 RCR(Civil) 512
Limitation Act, 1963 — Section 18
High Courts06 May 1997
Gram Panchayat Vs Director Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 719 : (1997) 4 RCR(Civil) 24
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts06 May 1997Allowed
Smt. Nirmala Kumari Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (1998) 120 PLR 186 : (1998) 1 RCR(Civil) 470
Hindu Marriage (Amendment) Act, 1956 — Section 13
High Courts06 May 1997Allowed
Pritam Kaur and Others Vs Gopal Chand and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 945 : (1997) 117 PLR 716 : (1997) 4 RCR(Civil) 493
Motor Vehicles Act, 1939 — Section 110A
High Courts06 May 1997Dismissed
National Insurance Co. Ltd. Vs Sushil Kumar
Punjab And Haryana At Chandigarh · (1998) ACJ 107 : (1997) 117 PLR 345 : (1997) 4 RCR(Civil) 510
Motor Vehicles Act, 1939 — Section 95
High Courts06 May 1997
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 7
High Courts06 May 1997
Sarita Rani Vs Neeraj Kaura
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 466 : (1998) 1 RCR(Civil) 520
High Courts06 May 1997
Kheti Sewa Centre Vs State of Punjab through Insecticide Inspector
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 93 : (1998) 1 RCR(Criminal) 272
High Courts06 May 1997
Gurdip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 609 : (1998) 1 RCR(Criminal) 18