High Courts13 May 1997
Parbhati Ram Vs Municipal Council, Sirsa
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 316 : (1998) 2 RCR(Civil) 516
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 48 of 85
High Courts13 May 1997
Smt. Tirpta Bakshi and Others Vs Sukhwant Singh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 498 : (1998) 93 CompCas 381 : (1997) 117 PLR 406 : (1997) 4 RCR(Civil) 569
Motor Vehicles Act, 1939 — Section 22, 31
High Courts13 May 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 190
High Courts13 May 1997
Jasbir Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 304
High Courts13 May 1997Dismissed
Miss. Raveena Vs Shri Lakshmi Narayan Ayurvedic College and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 104 : (1997) 3 RCR(Civil) 364
Constitution of India, 1950 — Article 226
High Courts13 May 1997
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 736
High Courts13 May 1997Dismissed
Pawan Kumar Vs Gulzari Lal
Punjab And Haryana At Chandigarh · (1997) 117 PLR 31 : (1997) 2 RCR(Rent) 166
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts12 May 1997Allowed
Sandeep Goyal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 507 : (1997) 3 RCR(Criminal) 144
Criminal Procedure Code, 1973 (CrPC) — Section 439(1), 439(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 364, 506
High Courts12 May 1997Dismissed
State of Punjab and Others Vs Parmar Construction Co. and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 432 : (1997) 116 PLR 740
Arbitration Act, 1940 — Section 12(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 May 1997Dismissed
Punjab Wakf Board Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 623 : (1997) 117 PLR 392 : (1997) 4 RCR(Civil) 603
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts12 May 1997Dismissed
Jagir Singh alias Baldev Singh Vs Basant Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 460 : (1998) 2 RCR(Civil) 569
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts12 May 1997
Commissioner of Income Tax Vs Bhagat Singh
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 409 : (1998) 229 ITR 239
High Courts12 May 1997Dismissed
Diwan Singh Vs Om Prakash and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 694 : (1998) 2 RCR(Civil) 423
Limitation Act, 1963 — Article 136
High Courts12 May 1997
Shamsher Singh, Panchayat Secretary Vs Panchayat Samiti and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 821
High Courts12 May 1997
Sham Singh Vs Kanwar Singh
Punjab And Haryana At Chandigarh · (1998) 1 ICC 225 : (1997) 3 RCR(Civil) 698
High Courts12 May 1997
Narain Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 576 : (1997) 3 RCR(Criminal) 311
High Courts12 May 1997
Commissioner of Income Tax Vs Rameshwar Parshad (A.P. of Late Hari Krishan Dass-HUF)
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 329 : (1999) 237 ITR 275 : (1997) 3 RCR(Civil) 458
Estate Duty Act, 1953 — Section 34(1)
High Courts12 May 1997Dismissed
Gaje Singh Vs Panipat Cooperative Sugar Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 669 : (1997) 3 RCR(Civil) 484
High Courts12 May 1997
Jeet Singh alias Ranjit Singh Vs Baboo Singh (Died) represented through his LR's and Another
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 3 : (1997) 116 PLR 637 : (1997) 3 RCR(Civil) 676
Specific Relief Act, 1963 — Section 34
High Courts12 May 1997Dismissed
Diwan Singh Vs Kehri
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 386 : (1997) 117 PLR 855
Easements Act, 1882 — Section 13