High Courts16 May 1997Dismissed
J.C. 6219 Subedar (Hony. Lt.) Gurdip Singh (Retd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 380
Pension Regulations for Army, 1961 — Regulation 132, 179
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 47 of 85
High Courts15 May 1997
COMMISSIONER OF INCOME TAX Vs JASWANT MOTORS.
Punjab And Haryana At Chandigarh · (1998) 147 CTR 399
Income Tax Act, 1961 — Section 195, 201, 256
High Courts15 May 1997
Commissioner of Income Tax Vs United Farms
Punjab And Haryana At Chandigarh · (1998) 233 ITR 482
Income Tax Act, 1961 — Section 269D, 269H
High Courts15 May 1997
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 372 : (1998) 2 RCR(Civil) 475
High Courts15 May 1997
Mahesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 63
High Courts15 May 1997Dismissed
Sardara Singh (Died) through his LRs. and Others Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 242 : (1997) 117 PLR 619 : (1997) 3 RCR(Civil) 472
High Courts15 May 1997
Daljit Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 600
Constitution of India, 1950 — Article 226
High Courts15 May 1997Allowed
Ajit Singh Vs The Punjabi University
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 284
Constitution of India, 1950 — Article 14
High Courts15 May 1997
COMMISSIONER OF INCOME TAX Vs G. D. MAHAJAN, L/H OF SMT. RAJ DEVI.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 439 : (1998) 100 TAXMAN 89
High Courts14 May 1997
Tika Ram Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 309 : (1997) 4 RCR(Civil) 489
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1980 — Section 13A
High Courts14 May 1997
Roop Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 551 : (1997) 3 RCR(Criminal) 515
High Courts14 May 1997
Commissioner of Income Tax Vs Four Fields (P.) Ltd.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 676 : (1998) 231 ITR 262
Income Tax Act, 1961 — Section 24(1)
High Courts14 May 1997Allowed
Mahabir Singh Vs Nirmala Devi
Punjab And Haryana At Chandigarh · (1998) 2 DMC 209
Hindu Marriage Act, 1955 — Section 13
High Courts14 May 1997Dismissed
Ranjit Singh Vs Balwant Kaur
Punjab And Haryana At Chandigarh · (1998) 2 DMC 670
Hindu Marriage Act, 1955 — Section 13(1)
High Courts13 May 1997
Laxmi Narain Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1999) 85 ECR 576 : (1999) 81 ECR 199 : (1999) 108 ELT 626
Criminal Procedure Code, 1973 (CrPC) — Section 109Gold (Control) Act, 1968 — Section 66, 74, 82Penal Code, 1860 (IPC) — Section 323, 330
High Courts13 May 1997Dismissed
Punjab State Electricity Board and Others Vs Vinod Kumar Sachdeva
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 215 : (1997) 117 PLR 190 : (1997) 3 RCR(Civil) 210
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 May 1997Allowed
Smt. Rita Sharma and Others Vs Pan Chand and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 446 : (1998) 1 ILR (P&H) 1 : (1997) 117 PLR 187 : (1997) 4 RCR(Civil) 98 : (1997) 3 RCR(Civil) 575
Motor Vehicles Act, 1939 — Section 110A
High Courts13 May 1997Dismissed
Smt. Mohni Kumar and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 783 : (1997) 117 PLR 173 : (1997) 4 RCR(Civil) 81
Motor Vehicles Act, 1939 — Section 2(18)
High Courts13 May 1997
Devi Sahai Vs Mahabir Prashad .
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 651
High Courts13 May 1997
Trilo Agro Industries (P) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 632