High Courts21 May 1997Dismissed

Harshivinder Singh and Others Vs Bhagat Trading Co.

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 338 : (1998) CriLJ 345 : (1997) 3 RCR(Criminal) 816

Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Negotiable Instruments Act, 1881 (NI) — Section 138 , 139, 140, 141, 142
High Courts20 May 1997Allowed

Sukhwinder Singh Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1997) 117 PLR 114 : (1997) 2 RCR(Rent) 410

Contract Act, 1872 — Section 59East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts20 May 1997Allowed

Jaswant Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1998) CriLJ 1135 : (1998) 1 ILR (P&H) 112 : (1997) 3 RCR(Criminal) 705

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)