High Courts26 May 1997
Nirvair Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 76 : (1997) 4 RCR(Criminal) 739
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 44 of 85
High Courts26 May 1997Allowed
Hindustan Construction Co. Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 84
Haryana General Sales Tax Act, 1973 — Section 25B(1)
High Courts26 May 1997
New India Assurance Co. Ltd. and Others Vs Vishwa Bandhu and Others
Punjab And Haryana At Chandigarh · (1998) 1 ACC 686
High Courts23 May 1997
Mrs. Mohinder Jaspal Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 671 : (1997) 117 PLR 409 : (1997) 4 RCR(Civil) 653
Motor Vehicles Act, 1939 — Section 110A
High Courts23 May 1997
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 369 : (1997) 4 RCR(Criminal) 202
High Courts23 May 1997
Kashmir Singh Vs Bakhshish Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 560
High Courts23 May 1997
Shashi Kumar Gupta Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 483
High Courts23 May 1997Dismissed
Sarbjeet Singh and Others Vs Director, Technical Education and Industrial Training (Punjab Govt.) and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 138 : (1997) 3 RCR(Civil) 482 : (1998) 1 RCR(Civil) 90
Constitution of India, 1950 — Article 226
High Courts23 May 1997
Diwakar Vs Jai Ram
Punjab And Haryana At Chandigarh · (1997) CrLJ 4528 : (1997) 3 RCR(Criminal) 328
High Courts23 May 1997
State of Haryana Vs Akhara Panchayat Maha Nirwani
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 176 : (1999) 1 PLR 200 : (1998) 3 RCR(Civil) 337
High Courts23 May 1997Dismissed
Inderjeet Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 256 : (1997) 3 RCR(Criminal) 539
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Canal and Drainage Act, 1974 — Section 26, 58
High Courts23 May 1997Allowed
State of Haryana Vs Pala Singh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 41 : (1998) 1 RCR(Civil) 506
Land Acquisition Act, 1894 — Section 23, 4
High Courts22 May 1997
R.S. Grewal Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 95 TAXMAN 595
High Courts22 May 1997Allowed
Darshan Kumar Vs Jagdish Lal Sehgal
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 289 : (1998) 118 PLR 420 : (1998) 1 RCR(Rent) 467
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rent Restriction Act, 1949 — Section 15(5)
High Courts22 May 1997
Dr. Harminder Singh Vs Sukhpinder Singh
Punjab And Haryana At Chandigarh · (1999) ACJ 512 : (1997) 117 PLR 211 : (1997) 3 RCR(Civil) 589
Motor Vehicles Act, 1939 — Section 110A
High Courts22 May 1997
Jai Ram Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 05 P&H CK 0153
High Courts22 May 1997
Prem Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 654
High Courts22 May 1997
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 642
High Courts22 May 1997
Siri Ram Vs Lal Chand
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 651
High Courts22 May 1997Dismissed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 117 PLR 82
Constitution of India, 1950 — Article 226