High Courts29 May 1997Dismissed
Pawan Fruit Agency Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 798 : (1997) 3 RCR(Civil) 581
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 42 of 85
High Courts29 May 1997Dismissed
Sh. Krishan Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 751 : (1997) 4 RCR(Civil) 399
Constitution of India, 1950 — Article 227Punjab Municipal Act, 1911 — Section 12, 12A, 12B, 12CPunjab Municipal Election Rules, 1952 — Rule 5(1), 53
High Courts29 May 1997Dismissed
Madan Mohan Mittal, MLA Vs The Speaker, Punjab Vidhan Sabha and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 374
Constitution of India, 1950 — Article 212, 212(1)
High Courts29 May 1997
Vardhman Spinning and General Mills Ltd. Vs Inspecting Assistant Commissioner of Income Tax (Assessments) and Others
Punjab And Haryana At Chandigarh · (1998) 229 ITR 277
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 125, 125A, 127, 139, 147
High Courts29 May 1997Dismissed
Baljit Singh Bhullar and Another Vs Hon. Speaker, Punjab Vidhan Sabha and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 367 : (1997) 4 RCR(Civil) 611
Constitution of India, 1950 — Article 212(1)Representation of the People Act, 1951 — Section 28A
High Courts29 May 1997Partly Allowed
Mohan Lal Raghbir Singh and Others Vs Balbir Singh and Others United India Insurance Company Ltd. Vs Kamla Rani and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 219 : (1999) 96 CompCas 460
Evidence Act, 1872 — Section 74, 77
High Courts29 May 1997Allowed
Harwinder Kaur Vs Gursewak Singh @ Sewa Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 635 : (1998) 1 DMC 705 : (1997) 3 RCR(Criminal) 695
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts29 May 1997
Davinder Singh Sarpanch and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 575
High Courts29 May 1997
Ishwar Dayal Vs Inder Sain
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 470
High Courts29 May 1997
Expo Expert Private Ltd. Vs Jai Gopal Angrish and Others
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 913
Companies Act, 1956 — Section 541, 542, 543
High Courts29 May 1997Allowed
Om Parkash Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1997) 2 ALT(Cri) 20 : (1998) 92 CompCas 398
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 May 1997Dismissed
Ram Bilas Sharma Vs The Speaker, Haryana Vidhan Sabha and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 318 : (1997) 4 RCR(Civil) 519
Constitution of India, 1950 — Article 226
High Courts29 May 1997
Hari Chand and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 451
High Courts29 May 1997
United India Insurance Company Ltd. Vs Kamla Rani and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1081 : (1997) 117 PLR 302
Civil Procedure Code, 1908 (CPC) — Section 2(17)Evidence Act, 1872 — Section 74, 77Motor Vehicles Act, 1939 — Section 110A, 110C(2), 95, 95(4)
High Courts29 May 1997Dismissed
Vasudev Sharma Vs Speaker, Haryana Vidhan Sabha and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 313 : (1997) 4 RCR(Civil) 515
Constitution of India, 1950 — Article 226
High Courts29 May 1997Dismissed
Sunil Behal Vs Bhagwat Dayal Gupta and Another
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 408
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts28 May 1997
Subhash Chander Vs Financial Commissioner (Revenue)-Cum-Secretary (Rehabilitation) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 322 : (1997) 4 RCR(Civil) 473
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33
High Courts28 May 1997
Shiv Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 117
High Courts28 May 1997
Mehant Ram Parkash Das Vs Ramesh Chander
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 243
High Courts28 May 1997
Raja Ram Kulwant Rai Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 142 CTR 292 : (1997) 2 ILR (P&H) 387 : (1997) 227 ITR 187 : (1998) 98 TAXMAN 279
Income Tax Act, 1961 — Section 132, 132A, 139, 142(1), 143