High Courts01 Jul 1997
State of Punjab Vs Majhail Singh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 221 : (1997) 4 RCR(Criminal) 345
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 40 of 85
High Courts01 Jul 1997Dismissed
The State of Punjab and Another Vs Bhag Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 403 : (1997) 4 RCR(Civil) 78
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B
High Courts01 Jul 1997Dismissed
Kanya Devi Vs Som Nath
Punjab And Haryana At Chandigarh · (1998) 118 PLR 561 : (1998) 2 RCR(Civil) 435
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96
High Courts01 Jul 1997
Smt. Kamla Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) ACJ 69 : (1997) 117 PLR 793 : (1998) 1 RCR(Civil) 570
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Jul 1997
Sat Pal Bhatia Vs Estate Officer
Punjab And Haryana At Chandigarh · (1998) 119 PLR 675 : (1998) 2 RCR(Civil) 407
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A, 9Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11DConstitution of India, 1950 — Article 226
High Courts01 Jul 1997
The State of Haryana Vs Suresh Chand and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 464 : (1998) 1 RCR(Civil) 536
Evidence Act, 1872 — Section 51ALand Acquisition Act, 1894 — Section 23
High Courts11 Jun 1997
Kirpal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 735
High Courts11 Jun 1997
Satyavart Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 672
High Courts06 Jun 1997
Nachattar Singh alias Shinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 648
High Courts03 Jun 1997Allowed
Roop Kishore Sharma Vs Smt. Bachni Devi
Punjab And Haryana At Chandigarh · (1998) 118 PLR 798
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts02 Jun 1997Allowed
The Institution of Engineers (India) and Others Vs Rakesh Kumar Pandove St.013266-2 and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 429 : (1997) 4 RCR(Civil) 561
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115
High Courts02 Jun 1997
Pritam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 219
High Courts30 May 1997Dismissed
Tirupati Woollen Mills Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 99 ELT 492 : (1998) 118 PLR 642 : (1997) 4 RCR(Civil) 38
Constitution of India, 1950 — Article 226
High Courts30 May 1997Allowed
Paramjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 2600
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 May 1997Dismissed
Mahander Vs Suraj Mal Antil and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 479 : (1998) 1 RCR(Civil) 144
Representation of the People Act, 1951 — Section 82
High Courts30 May 1997Dismissed
Indian Gas Cylinders and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 32
Central Sales Tax Act, 1956 — Section 8(3)
High Courts30 May 1997
Surinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 261 : (1998) 1 RCR(Civil) 89
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 23, 3
High Courts30 May 1997Dismissed
Bhagwan Singh Vs Madan Lal and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 597 : (1997) 117 PLR 60 : (1997) 1 RCR(Civil) 297
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Transfer of Property Act, 1882 — Section 118
High Courts30 May 1997Allowed
The Metafold Industries (Regd.) Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 467 : (1998) 1 RCR(Civil) 106
Punjab Municipal Act, 1911 — Section 63Punjab Municipal Corporation Act, 1976 — Section 93
High Courts30 May 1997Allowed
Smt. Budho Devi and Another Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 239 : (1998) 4 RCR(Civil) 80
Haryana Municipal Act, 1973 — Section 13A, 14, 14DHaryana Municipal Election Rules, 1978 — Rule 72A(3)